High Courts29 Nov 2019Dismissed
ICICI Lombard General Insurance Company Ltd Vs Pashupati Bhandari And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0129
Motor Vehicles Act, 1988 — Section 147, 147(1)(b)(i), 147(1)(b)(iii), 167
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 7 of 48
High Courts29 Nov 2019Dismissed
Ravinder Jeet & Others Vs Gian Chand & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0128
Himachal Pradesh Land Revenue Act, 1953 — Section 163Code Of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2, Order 42 Rule 27, Order 41 Rule 27
High Courts29 Nov 2019Partly Allowed
Surjit Kumar & Others Vs Neelam Rai
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0127
Code Of Civil Procedure, 1908 — Order 23 Rule 1(3a), Order 23 Rule 1(b), Order 23 Rule 1(3), Order 6 Rule 17
High Courts29 Nov 2019Dismissed
State Of H.P. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0126
Copy Right Act, 1957 — Section 52, 52A, 63, 68ACode Of Criminal Procedure, 1973 — Section 313
High Courts29 Nov 2019Dismissed
Usha Dhiman Vs Ajay Dhiman & Another
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0125
Protection Of Women From Domestic Violence Act, 2005 — Section 18, 19, 20, 21
High Courts29 Nov 2019Dismissed
Pooja Devi & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0124
Himachal Pradesh Panchayati Raj Rules, 1997 — Rule 21
High Courts29 Nov 2019Allowed
Sunita Devi Vs Ramesh Chand
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0123
High Courts29 Nov 2019Dismissed
Bishambari Devi (Now Deceased) Through Her LRs Vs Dhannu (Now Deceased) Through Her LRs
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0122
High Courts29 Nov 2019Dismissed
State Of Himachal Pradesh Vs Kabul Singh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0121
High Courts29 Nov 2019Disposed Of
Sawaran Singh Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0114
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420, 468, 471
High Courts28 Nov 2019Allowed
Jagdeep Singh Vs Ramesh Singh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0137
Evidence Act, 1872 — Section 137, 165Negotiable Instruments Act, 1881 — Section 138, 143, 144, 145, 146, 145(1), 145(2)Code Of Criminal Procedure, 1973 — Section 260(1)(iv)(iii)(ii), 262, 263, 263(g), 263(h), 264, 265, 482
High Courts28 Nov 2019Dismissed
Mohan Singh And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0136
Code Of Criminal Procedure, 1973 — Section 161, 173, 311
High Courts28 Nov 2019Dismissed
Prem Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0120
Code Of Criminal Procedure, 1973 — Section 313, 436, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Indian Penal Code, 1860 — Section 302
High Courts28 Nov 2019Dismissed
Anil Kumar Vs Union Of India And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0119
Indian Penal Code, 1860 — Section 435
High Courts28 Nov 2019Disposed Of
Jeevan Prakash Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0113
High Courts28 Nov 2019Allowed
Sajid Hossain Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts28 Nov 2019Disposed Of
Balbir Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 436, 436AHimachal Pradesh Excise Act, 2011 — Section 39(1)(A)Constitution Of India, 1950 — Article 21
High Courts27 Nov 2019Allowed
Nirmala Devi Vs Divisional Commissioner Mandi And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0118
Himachal Pradesh Panchayati Raj Act, 1994 — Section 145(1), 145(2), 145(1)(a)Indian Penal Code, 1860 — Section 302, 303, 304¬B, 305, 306, 307, 312, 313, 314, 315, 316, 317, 318, 336-A, 366¬B, 373, 374, 375, 376, 377, 395, 396, 397, 398, 408, 409, 420, 436, 458, 459, 460Indian Forest Act, 1927 — Section 41, 42
High Courts27 Nov 2019Dismissed
Inderjeet Singh And Another Vs Rajinder Singh And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0117
Code Of Civil Procedure, 1908 — Order 6 Rule 17Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 65
High Courts27 Nov 2019Allowed
Sumit Rangra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0112
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 342, 500, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(e)(r)