High Courts27 Nov 2019Allowed
Rohit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2019
960 judgments · page 8 of 48
High Courts27 Nov 2019Allowed
Narinder Kaur Pall And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0110
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 498A
High Courts27 Nov 2019Allowed
Gaurav Kumar And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0109
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 394
High Courts27 Nov 2019
Abhilashi Ayurvedic College And Research Institute Vs Union Of India And Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0100
High Courts26 Nov 2019Dismissed
Ramesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0108
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42(2), 43(2), 57Code Of Criminal Procedure, 1973 — Section 313
High Courts26 Nov 2019Disposed Of
Joginder Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0107
Code Of Criminal Procedure, 1973 — Section 154, 164, 436, 436AIndian Penal Code, 1860 — Section 342, 376, 452, 506Constitution Of India, 1950 — Article 21
High Courts26 Nov 2019
Mahant Ram Vs Lal Singh & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0106
High Courts26 Nov 2019Allowed
Sanjay Deshta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0105
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354(A)Protection Of Children From Sexual Offences Act, 2012 — Section 10
High Courts26 Nov 2019Allowed
Jagdev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0099
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 354, 354A, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts25 Nov 2019Dismissed
Azam Khan Vs Hitender Walia & Another
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0116
Code Of Criminal Procedure, 1973 — Section 482
High Courts25 Nov 2019Partly Allowed
Honey Kumar @ Sanju Vs Prem Dhiman & Anr
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0068
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2019Disposed Of
Rajnish Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0067
High Courts25 Nov 2019Dismissed
Nirmala Devi & Others Vs Munshi Lal & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0066
Constitution Of India, 1950 — Article 227
High Courts25 Nov 2019Allowed
Ajay Kanwar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts22 Nov 2019Dismissed
Kultar Chand Sharma Vs State Of HP & Others
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0135
Constitution Of India, 1950 — Article 14, 16
High Courts22 Nov 2019Allowed
Yash Pal Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0134
Code Of Criminal Procedure, 1973 — Section 154, 184, 313Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts22 Nov 2019Allowed
Murari Lal Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0115
High Courts22 Nov 2019Partly Allowed
Naval Kishore Vs H.P. University And Another
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0102
Constitution Of India, 1950 — Article 226
High Courts22 Nov 2019Allowed
Virender Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0101
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302
High Courts21 Nov 2019Allowed
Vijay @ Junna Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2019) 11 SHI CK 0064
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4