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High Court Of Himachal Pradesh judgments, 2019

960 judgments · page 10 of 48

High Courts14 Nov 2019Allowed

Mehar Chand And Ors Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 34, 323, 325, 363, 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts13 Nov 2019Disposed Of

Kushal Jethi Vs Ravinder Parihar And Others

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0047

Commercial Courts Act, 2015 — Section 2(c), 63(3)Code Of Civil Procedure, 1908 — Section 129, Order 5 Rule 1, Order 8 Rule 1Himachal Pradesh (Original Side) Rules, 1997 — Rule 3, 4
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High Courts13 Nov 2019Dismissed

Gurmukh Singh Vs Canara Bank

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0045

Code Of Civil Procedure, 1908 — Section 35A, 91, 92, 95, 104, 104(h), Order 21 Rule 11, Order 21 Rule 11A, Order 21 Rule 30Constitution Of India, 1950 — Article 227
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High Courts11 Nov 2019Allowed

Satish Kumar Vs State Of H.P.

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0043

Protection Of Children From Sexual Offences Act, 2012 — Section 6, 8Indian Penal Code, 1860 — Section 506Code Of Criminal Procedure, 1973 — Section 164, 173, 313
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High Courts11 Nov 2019Allowed

Chandersen Joshi Vs Dhruve Bhasin And Another

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0041

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 323, 341, 406, 498A, 506Constitution Of India, 1950 — Article 142, 226
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