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High Court Of Himachal Pradesh judgments, 2019

960 judgments · page 9 of 48

High Courts21 Nov 2019Allowed

Vijay @ Junna Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0062

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts21 Nov 2019Allowed

Raminder Singh Kapany Vs Parminder Singh Kapany

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0059

Succession Act, 1925 — Section 63(c)Evidence Act, 1872 — Section 68Code Of Civil Procedure, 1908 — Order 1 Rule 6, Order 6 Rule 15, Order 14 Rule 5, Order 6 Rule 15(4), Order 8 Rule 5, Order 8 Rule 4, Order 14 Rule 3, Order 6 Rule 17, Order 14 Rule 1, Order 10 Rule 2, Order 14 Rule 1(2)
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High Courts20 Nov 2019

Aarti Rana Vs Gaurav Rana & Ors

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0097

Code Of Criminal Procedure, 1973 — Section 125, 482Indian Penal Code, 1860 — Section 498ACode Of Civil Procedure, 1908 — Section 24, 25, 27
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High Courts19 Nov 2019Dismissed

Ram Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0096

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
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High Courts19 Nov 2019Dismissed

Yash Pal Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0095

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
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High Courts19 Nov 2019Dismissed

Bhupender Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0094

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
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High Courts19 Nov 2019Dismissed

Shanta Bahadur Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0093

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xvi), 2(xv), 2(xi)(a), 19, 20, 21(c), 24, 27A, 37
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High Courts19 Nov 2019Dismissed

Talbe Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0092

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xv), 2(xvi), 2(xi)(a), 19, 24, 27A, 20, 21(c), 37
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High Courts19 Nov 2019Dismissed

Prem Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0091

Code Of Criminal Procedure, 1973 — Section 19, 24, 27A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(xv), 2(xvi), 2(xi)(a), 20, 21(c), 37
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High Courts18 Nov 2019Dismissed

M/s Marc Laboratories Limited & Others Vs Union Of India

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0089

Code Of Criminal Procedure, 1973 — Section 482Drugs And Cosmetics Act, 1940 — Section 3(c)(2), 3(e)(ii), 18(a)(i), 21, 21(1), 22, 23, 23(4), 23(4)(i), 25, 25(1), 25(3), 25(4), 27(d), 32, 33P, 34, 34(1), 34(2), 34(A)Insecticides Act, 1968 — Section 24
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High Courts15 Nov 2019Allowed

Sukh Dev Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 11 SHI CK 0052

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 6
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