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High Court Of Himachal Pradesh judgments, 2019

960 judgments · page 5 of 48

High Courts10 Dec 2019Dismissed

Mehar Chand & Others Vs Paramjeet Singh & Another

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0036

Indian Penal Code, 1860 — Section 420, 467, 468, 471Evidence Act, 1872 — Section 92Code Of Civil Procedure, 1908 — Order 20 Rule 1, Order 6 Rule 4, Order 3 Rule 1, Order 3 Rule 2
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High Courts10 Dec 2019Dismissed

Krishan Gopal Vs State Of H.P

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0035

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(A), 20(b)(ii)(B), 20(b)(ii)(C), 42(1)(2), 50, 51, 57Code Of Criminal Procedure, 1973 — Section 154, 161, 313, 428
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High Courts09 Dec 2019Disposed Of

Prakash Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0105

Indian Penal Code, 1860 — Section 34, 379Code Of Criminal Procedure, 1973 — Section 436, 436AConstitution Of India, 1950 — Article 21
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High Courts09 Dec 2019Dismissed

Kala Devi Vs Mehar Singh And Ors

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0033

Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(s), 2(q), 3, 3(a), 12, 12(1), 12(2), 18, 19, 20, 20(1)(d), 26(1), 29Code Of Criminal Procedure, 1973 — Section 125, 397, 401Hindu Marriage Act, 1955 — Section 5, 7
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High Courts09 Dec 2019Disposed Of

Som Dutt Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 120B, 363, 366, 376(2)
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High Courts09 Dec 2019Disposed Of

Hem Raj Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 161, 164, 436, 436A, 439Indian Penal Code, 1860 — Section 376, 417, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3
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High Courts09 Dec 2019Allowed

Vinyamin @ Fauji Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0016

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366(A), 372, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts06 Dec 2019Allowed

Majeed Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0028

Narcotic Drugs And Psychotropic Substance Act, 1985 — Section 20, 50, 50(1)Code Of Criminal Procedure, 1973 — Section 161, 173, 313, 437A
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