High Courts21 Dec 2019Partly Allowed

Oriental Insurance Company Ltd. Vs Huma Devi And Ors

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0062

Motor Vehicles Act, 1988 — Section 140, 140(4), 141, 142, 143, 144, 163A, 163A(2), 166Motor Vehicles Act, 1939 — Section 92A, 92B, 92C, 92D, 92EPayment Of Wages Act, 1936 — Section 13A
High Courts21 Dec 2019Disposed Of

S. Alexander Xavier Vs State Of H.P. & Others

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0061

Indian Penal Code, 1860 — Section 304ACode Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156, 156(3), 157, 173, 174Constitution Of India, 1950 — Article 226
High Courts20 Dec 2019Allowed

Rekha Vs State Of H.P.& Another

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0058

Code Of Civil Procedure, 1908 — Section 151, 152Land Acquisition Act, 1894 — Section 4, 4(1), 18, 23(1), 23(2), 23(1A), 28, 34Constitution Of India, 1950 — Article 227
High Courts20 Dec 2019Disposed Of

Manoj Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0057

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 149, 201, 323, 354, 355, 380, 427, 435, 454, 455, 500, 504, 506, 508
High Courts19 Dec 2019Dismissed

Kamal Kant Vs Jagdish Chand And Another

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0094

Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 98(2), Order 21 Rule 100, Order 21 Rule 102
High Courts19 Dec 2019Dismissed

State Of H.P. Vs Kamal Dev

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0090

Indian Penal Code, 1860 — Section 325, 341, 504, 506Evidence Act, 1872 — Section 27
High Courts19 Dec 2019Allowed

Kanta Devi Vs State Of H.P.

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0089

Indian Penal Code, 1860 — Section 336, 504, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts19 Dec 2019Partly Allowed

Roshan Lal Thakur Vs Punjab National Bank And Anr

High Court Of Himachal Pradesh · (2019) 12 SHI CK 0088

Indian Penal Code, 1860 — Section 34, 294, 323, 341, 506BConstitution Of India, 1950 — Article 141Punjab National Bank Officer Employees (D&A) Regulations, 1977 — Regulation 4(h)