High Courts29 Apr 1953Allowed
Kundan Vs Kanahya and Others
High Court Of Himachal Pradesh · AIR 1953 HP 91
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 6 Rule 2, 115Limitation Act, 1908 — Article 124, 28
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1953
52 judgments · page 3 of 3
High Courts02 Apr 1953Allowed
Halayudh and Another Vs Tek Chand and Others
High Court Of Himachal Pradesh · AIR 1953 HP 85
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 11
High Courts01 Apr 1953Allowed
Mt. Santokhu and Another Vs The State
High Court Of Himachal Pradesh · AIR 1953 HP 82
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Mandi Land Revenue Regulation, 1975 — Section 19
High Courts30 Mar 1953Dismissed
Japhu and Others Vs Parshottam Ram and Others
High Court Of Himachal Pradesh · AIR 1953 HP 84
High Courts28 Mar 1953Dismissed
Narotam Vs Sardaru and Another
High Court Of Himachal Pradesh · AIR 1953 HP 122
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts26 Mar 1953Allowed
Saju Vs The Union of India (UOI)
High Court Of Himachal Pradesh · AIR 1953 HP 81
Transfer of Immovable Property Regulation, 1975 — Section 3, 3(2)
High Courts24 Mar 1953Dismissed
Chanchal Ram and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · AIR 1953 HP 79
Evidence Act, 1872 — Section 101, 102, 103General Clauses Act, 1897 — Section 6Himachal Pradesh (Application of Laws) Order, 1948 — Section 7(1)
High Courts09 Mar 1953
Sant Ram Vs The State
High Court Of Himachal Pradesh · AIR 1953 HP 105
Criminal Procedure Code, 1898 (CrPC) — Section 164, 211, 211(1), 213, 225Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 302, 380, 392
High Courts15 Jan 1953Allowed
State of Himachal Pradesh Vs Lalchand Shahi
High Court Of Himachal Pradesh · AIR 1953 HP 75
Arbitration Act, 1940 — Section 34
High Courts15 Jan 1953Dismissed
Devi Ram and Another Vs Murli and Others
High Court Of Himachal Pradesh · AIR 1953 HP 89
Civil Procedure Code, 1908 (CPC) — Section 115, 9Punjab Tenancy Act, 1887 — Section 14, 77(3)
High Courts10 Jan 1953Dismissed
Dhingroo Mall Vs The Financial Commr. and Another
High Court Of Himachal Pradesh · AIR 1953 HP 74
Constitution of India, 1950 — Article 226Punjab Land Revenue Act, 1887 — Section 16
High Courts07 Jan 1953Allowed
State of Himachal Pradesh Vs Chamba Valley Transport Ltd.
High Court Of Himachal Pradesh · AIR 1953 HP 77
Constitution of India, 1950 — Article 132(1), 19