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High Court Of Himachal Pradesh judgments, 2021

2,349 judgments · page 3 of 118

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High Courts14 Dec 2021Dismissed

Laxmi Singh Verma Vs H.P. Board Of School Education Dharamshala And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0050

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(3)Himachal Pradesh Financial Rules, 2009 — Rule 7.1(d)
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High Courts14 Dec 2021Disposed Of

Devender Singh Vs National Highway Authority Of India And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0049

National Highways Act, 1956 — Section 3H(6)
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High Courts10 Dec 2021Dismissed

Communist Party Of India (Marxist) Through Its General Secretary No.9 Bawa Building Vs Bawa Jang Bahadur

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0048

Code Of Civil Procedure, 1908 — Section 115, Order 18 Rule 17
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High Courts10 Dec 2021Dismissed

Ram Rattan And Others Vs Sat Pal Saini And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0047

Transfer Of Property Act, 1882 — Section 54
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High Courts08 Dec 2021Disposed Of

Mohan Lal Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0046

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 375, 376
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High Courts08 Dec 2021

Kiran Bala Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0045

Constitution Of India, 1950 — Article 226
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High Courts07 Dec 2021Disposed Of

Bhawan Singh And Others Vs ER. R.P. Verma And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0034

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High Courts07 Dec 2021Disposed Of

Govind Ram Vs ER. R.P. Verma And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0033

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High Courts06 Dec 2021Allowed

M/S R.V. Hardware & Sanitary Stores Having Partnership Firm At Model Town Manali, P.O Vs Shyam Dass

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0044

Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 391Indian Partnership Act, 1932 — Section 69(2)
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High Courts06 Dec 2021Disposed Of

Ram Singh Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0042

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High Courts06 Dec 2021Disposed Of

Dass Ram Bhatia Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0041

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High Courts06 Dec 2021Disposed Of

Devinder Kumar And Others Vs Himachal Road Transport Corporation And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0040

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High Courts06 Dec 2021Allowed

Jageer Singh Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0039

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts06 Dec 2021Dismissed

Sushma Devi Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0038

Grant In Aid To Parents Teachers Association Rules, 2006 — Rule 7
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High Courts06 Dec 2021Allowed

Deepak Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0037

Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 154, 439
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High Courts06 Dec 2021Disposed Of

Murli Dhar Sharma Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0036

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High Courts06 Dec 2021Disposed Of

Hem Raj Vs Roop Singh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0035

Negotiable Instruments Act, 1881 — Section 138
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High Courts06 Dec 2021Disposed Of

Som Prabha Vs Himachal Pradesh Tourism Development Corporation Ltd And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0032

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High Courts04 Dec 2021Dismissed

M/S Nikhil Enterprises Porp Vs State Bank Of India And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0031

Constitution Of India, 1950 — Article 226Security Interest (Enforcement) Rules, 2002 — Rule 8(1)
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High Courts04 Dec 2021Disposed Of

Ritik Sharma And Others Vs Himachal Pradesh Board And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0030

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 482
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