High Courts01 Dec 2021Allowed
Raj Pal Chopra Vs Himachal Pradesh State Electricity Board And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0011
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 5 of 118
High Courts01 Dec 2021Allowed
Abhishek Sood Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0010
High Courts01 Dec 2021Disposed Of
Naveen Kumar Nadda Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0009
High Courts01 Dec 2021Disposed Of
Sudershan Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0004
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 363, 366, 406, 498A
High Courts01 Dec 2021Disposed Of
Roshan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0003
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354A, 406, 498A
High Courts01 Dec 2021Allowed
Surinder Kumar Verma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0002
Code Of Criminal Procedure, 1973 — Section 82, 311, 482, 446
High Courts01 Dec 2021Disposed Of
Aditya Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 12 SHI CK 0001
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts30 Nov 2021Disposed Of
Ramesh Chand Vs State Of H. P
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0093
High Courts30 Nov 2021Disposed Of
Manju Devi And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0092
High Courts30 Nov 2021Dismissed
Vidya Devi And Others Vs Mela Ram And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0091
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts30 Nov 2021Disposed Of
Pawna Devi, W/O Sh. Kuldeep Chand And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0089
High Courts30 Nov 2021Disposed Of
Chander Kant S/O Late Sh. Prem Chand Sharma And Others Vs Himachal Pradesh State Electricity Board Limited And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0088
Indian Penal Code, 1860 — Section 420Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts29 Nov 2021Disposed Of
Dinesh Kumar Vs M/S A.K. Enterprise
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0087
High Courts29 Nov 2021Allowed
Amar Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0086
High Courts29 Nov 2021Disposed Of
Sikander Singh Khimta Vs Bal Krishan Rawt And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0085
High Courts29 Nov 2021Disposed Of
Rahul Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0084
High Courts29 Nov 2021Allowed
Oriental Insurance Company Ltd. Divisional Office Vs Gorkhi Devi And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0083
Motor Vehicles Act, 1988 — Section 166Evidence Act, 1872 — Section 62, 63, 74, 76, 77
High Courts25 Nov 2021Disposed Of
Daleep Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0081
High Courts23 Nov 2021Disposed Of
Jai Singh Alias Jaishi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0080
Code Of Criminal Procedure, 1973 — Section 446, 446(3)Indian Penal Code, 1860 — Section 376
High Courts22 Nov 2021
M/S Moonley Industries Vs Himachal Pradesh State Co-Operative Limited And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0079
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 17A(2)