High Courts17 Nov 2021Dismissed
Bachitar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0056
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 7 of 118
High Courts17 Nov 2021Disposed Of
Ramesh Chand Sharma And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0055
High Courts17 Nov 2021Disposed Of
Darshan Dass Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0054
High Courts17 Nov 2021Allowed
Shyam Lal Vs Diwan Chand And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0053
Negotiable Instruments Act, 1881 — Section 138
High Courts17 Nov 2021Disposed Of
Shankar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376, 506
High Courts17 Nov 2021Disposed Of
Raj Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0051
High Courts17 Nov 2021Disposed Of
Bega Nand Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0050
High Courts17 Nov 2021Disposed Of
Bahadur Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0049
High Courts17 Nov 2021Disposed Of
Sukhdev And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0048
Land Acquisition Act, 1894 — Section 4
High Courts17 Nov 2021Disposed Of
Door Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0047
High Courts17 Nov 2021
Subhash Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0046
High Courts17 Nov 2021Allowed
Atul Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts16 Nov 2021Dismissed
Dogra Construction Company Pvt. Ltd APPELLANT @Hash State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0044
Constitution Of India, 1950 — Article 12, 14, 226
High Courts16 Nov 2021Disposed Of
Roop Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0043
Constitution Of India, 1950 — Article 14
High Courts16 Nov 2021Dismissed
M/S Bharat Construction (I) Private Limited Through Vs M/S Himachal Pradesh Road Infrastructure Development Corporation Limited (Hpridcl), Nirman Bhawan And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0042
Constitution Of India, 1950 — Article 14, 226
High Courts16 Nov 2021Dismissed
Naveen Dahiya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0041
Indian Penal Code, 1860 — Section 34, 174A, 201, 302, 307, 323, 341, 365, 392, 397, 411, 427, 506Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 154, 439
High Courts15 Nov 2021Disposed Of
Ajay Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 406, 498ADowry Prohibition Act, 1961 — Section 3
High Courts15 Nov 2021Disposed Of
Ajay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0039
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 427, 506
High Courts12 Nov 2021Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0035
High Courts12 Nov 2021Disposed Of
Rakesh Rana Alias Raj Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0034
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 170, 201, 420, 467, 468, 471