High Courts09 Nov 2021Disposed Of

Prithu Ram Vs Bhawna Devi

High Court Of Himachal Pradesh · (2021) 11 SHI CK 0025

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 18, 19, 20, 22, 29