High Courts08 Nov 2021Allowed/Disposed Of

Sakshi And Others Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 11 SHI CK 0008

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 376, 452, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts30 Oct 2021Disposed Of

Mangleshwar Son Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0103

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37, 50
High Courts30 Oct 2021Disposed Of

Jagat Ram Vs Sandeep Kumar

High Court Of Himachal Pradesh · (2021) 10 SHI CK 0100

Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 3, Order 22 Rule 9, Order 22 Rule 11