High Courts22 Nov 2021Allowed
Subhash Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0078
Constitution Of India, 1950 — Article 16Indian Penal Code, 1860 — Section 120B, 408, 409, 420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2021
2,349 judgments · page 6 of 118
High Courts22 Nov 2021Disposed Of
Dalveero Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0077
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 42(2), 65, 85
High Courts22 Nov 2021Disposed Of
Som Bhadra Traveller Vs Managing Director And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0076
Arbitration And Conciliation Act, 1996 — Section 9
High Courts22 Nov 2021Disposed Of
Om Educational Research And Management Society Vs Punjab National Bank Through
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0075
High Courts22 Nov 2021Disposed Of
Madan Singh Patyal Vs Krishan Gopal
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0074
High Courts22 Nov 2021Disposed Of
Jeewan Kumar Alias Rinku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0073
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 323, 342, 376, 452
High Courts22 Nov 2021
Maharishi Markandeshwar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0070
Constitution Of India, 1950 — Article 19(1), 19(1)(g), 19(6), 30, 30(1), 142Second Act Of, 2006 — Section 7
High Courts22 Nov 2021Dismissed
Kamlesh Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0069
Code Of Criminal Procedure, 1973 — Section 169, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 27A, 37, 42Evidence Act, 1872 — Section 27
High Courts22 Nov 2021Disposed Of
Hitesh Sublaik Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0068
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts22 Nov 2021Disposed Of
Pankaj Bala Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0067
High Courts22 Nov 2021
Dr. Mrs. Prem Kaur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0066
High Courts22 Nov 2021Disposed Of
Ganga Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0065
High Courts22 Nov 2021
Dr. Kishan Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0064
High Courts22 Nov 2021Dismissed
Anil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0063
High Courts22 Nov 2021Disposed Of
Kishan Thakur Vs State Of H. P
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts17 Nov 2021Disposed Of
Asha Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0061
High Courts17 Nov 2021Disposed Of
Teku Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 161, 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 18(a), 18(b), 18(c), 21, 37
High Courts17 Nov 2021Dismissed
Tilak Chand Katoch Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0059
High Courts17 Nov 2021Disposed Of
Satpal Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0058
High Courts17 Nov 2021Disposed Of
Rakesh And Others Vs Vikas Shukla And Others
High Court Of Himachal Pradesh · (2021) 11 SHI CK 0057