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High Court Of Himachal Pradesh judgments, 2021

2,349 judgments · page 2 of 118

High Courts22 Dec 2021Allowed

Mahant Ram And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0068

Constitution Of India, 1950 — Article 20(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Indian Forest Act, 1927 — Section 33

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High Courts20 Dec 2021Allowed

Susheel Kumar Vs HPSEBL, Vidyut Bhawan And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0073

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High Courts18 Dec 2021Disposed Of

Dipender Negi Vs State Of Himachal Pradesh Through Its Principal Secretary (Horticulture) To The Government Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0067

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High Courts18 Dec 2021

Chhering Dorje Vs Himachal Road Transport Corporation And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0066

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High Courts18 Dec 2021Allowed

Sapna Devi And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0065

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High Courts18 Dec 2021Disposed Of

Dr. Vishwa Nath Sharma Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0064

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High Courts18 Dec 2021Disposed Of

Mahender Kumar Pathak Vs Ramanjeet Chadha

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0063

Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143, 143A, 143A(5), 145(2), 148

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High Courts17 Dec 2021

Himachal Parivahan Mazdoor Sangh Vs State Of HP And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0080

Motor Vehicles Act, 1988 — Section 89(2)

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High Courts17 Dec 2021Dismissed

Subhash Chand Vs Satya Devi, Widowof Late And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0062

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115, Order 14 Rule 5Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104

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High Courts17 Dec 2021Dismissed

M/S Sirmour Sudburg Auto Limited Vs M/S Pal Innovations Private Limited And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0061

Companies Act, 1956 — Section 483

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High Courts17 Dec 2021Dismissed

United India Insurance Company Ltd. Through Its Divisional Manager Vs Asha Devi And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0060

Code Of Civil Procedure, 1908 — Order 11 Rule 12Workmen's Compensation Act, 1923 — Section 4A(3)

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High Courts17 Dec 2021Disposed Of

Vikas Gupta And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0059

Constitution Of India, 1950 — Article 14, 16

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High Courts17 Dec 2021Dismissed

Surender Sharma Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0058

Constitution Of India, 1950 — Article 14, 32Administrative Tribunals Act, 1985 — Section 5(4), 19, 20(2)(a), 20(2)(b), 21, 21(1), 21(1)(a), 21(1)(b), 21(2), 21(3)

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High Courts15 Dec 2021Disposed Of

Harbhajan Singh Nagpal Vs State Bank Of India And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0057

Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17Recovery Of Debts And Bankruptcy Act, 1993 — Section 4(1)

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High Courts15 Dec 2021Disposed Of

G.M. Northern Railways New Delhi Vs Ram Swaroop (Deceased) And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0056

Land Acquisition Act, 1894 — Section 4, 54

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High Courts15 Dec 2021Dismissed

Varinder Kumar Vs Nokh Ram

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0055

Negotiable Instruments Act, 1881 — Section 118, 138, 139

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High Courts15 Dec 2021Dismissed

Davinder Singh Vs Asha Sharma

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0054

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High Courts15 Dec 2021Disposed Of

Ravi Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0053

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(i), 20(B), 50Code Of Criminal Procedure, 1973 — Section 313

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High Courts15 Dec 2021Disposed Of

Sunil Kumar Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0052

Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 354, 354A(1), 35D, 504, 506, 509

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High Courts15 Dec 2021Dismissed

Himachal Pradesh Electricity Board Limited Vidyut Bhawan Chaura Maidan Vs Shyam Indus Power Solution Pvt. Ltd Having Its Registered Office

High Court Of Himachal Pradesh · (2021) 12 SHI CK 0051

Arbitration And Conciliation Act, 1996 — Section 31(5), 32(1), 33, 34, 34(3), 34(i)(c), 37Limitation Act, 1963 — Section 4, 5, 12, 29(2)

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