High Courts21 Mar 1997Dismissed
Nater Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 329
Land Acquisition Act, 1894 — Section 18, 18(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
275 judgments · page 13 of 14
High Courts20 Mar 1997
Smt. Gulabi and etc. Vs State of H.P.
High Court Of Himachal Pradesh · AIR 1998 HP 9 : (1997) 4 RCR(Civil) 179 : (1998) 1 ShimLC 41
Evidence Act, 1872 — Section 57Land Acquisition Act, 1894 — Section 23
High Courts18 Mar 1997
Ami Chand and Others Vs Krishni Devi and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 402
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 100, 11Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 58, 58(5)Motor Vehicles Act, 1939 — Section 110F
High Courts18 Mar 1997Allowed
Dev Kala and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) ACJ 632 : (1997) 3 ShimLC 48
Penal Code, 1860 (IPC) — Section 380, 457
High Courts18 Mar 1997
Anant Ram and Others Vs B.K. Aggarwal and Others
High Court Of Himachal Pradesh · (1997) 4 RCR(Civil) 176 : (1997) 2 ShimLC 397
High Courts18 Mar 1997Dismissed
Satish Kumar Sharma Vs Bar Council of H.P.
High Court Of Himachal Pradesh · (1997) 3 ShimLC 455
Advocates Act, 1961 — Section 24, 28, 49(1)Bar Council of India Rules, 1975 — Rule 24, 47, 48, 49, 5Bar Councils Act, 1926 — Section 14, 15, 7 , 8
High Courts18 Mar 1997Allowed
Smt. Dev Kala and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 48
Constitution of India, 1950 — Article 11, 142, 20(2), 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 167, 176, 41, 46Penal Code, 1860 (IPC) — Section 223, 224, 274, 380, 457
High Courts17 Mar 1997Dismissed
Lekh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 1 ShimLC 6
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 452
High Courts14 Mar 1997Allowed
Inder Pal Thakur Vs Hukam Chand and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 358
Himachal Pradesh Urban Rent Control Act, 1971 — Section 14(3)
High Courts13 Mar 1997Dismissed
Himachal Pradesh Nagar Vikas Pradhikaran Vs Regional Provident Fund Commissioner and Another
High Court Of Himachal Pradesh · (1998) 2 LLJ 267 : (1997) 3 ShimLC 77
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1), 16(2), 7AHimachal Pradesh Town and Country Planning Act, 1977 — Section 40
High Courts13 Mar 1997Dismissed
Sh. Bhim Sen Sharma Vs H.P. University and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 1
High Courts12 Mar 1997Allowed
Bishamber Dass Vs Jeet Singh (since deceased) through his L.Rs. Smt. Urmala Deri and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 521
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 114, 65
High Courts11 Mar 1997
Atma Ram Vs Smt. Janki and Others
High Court Of Himachal Pradesh · AIR 1998 HP 14
Succession Act, 1925 — Section 265, 286, 288
High Courts11 Mar 1997Dismissed
Kailash Chand Kalia and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 448
High Courts06 Mar 1997
State of H.P. Vs Gurdeep Singh
High Court Of Himachal Pradesh · (1997) 2 ShimLC 307
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts06 Mar 1997Allowed
State Bank of India Vs Himalaya Engineer Works and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 373
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts06 Mar 1997Dismissed
Dr. Snnita Ganju Vs State of Himachal Pradesh and Others Dr. Monika Kaushal Vs H.P. University and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 323
Constitution of India, 1950 — Article 226
High Courts04 Mar 1997Dismissed
Narain Dass and Others Vs Bhup Singh and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 380
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 27
High Courts26 Feb 1997Allowed
Nanak Chand and Others Vs Collector, Land Acquisition and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 331
Land Acquisition Act, 1894 — Section 18
High Courts25 Feb 1997Dismissed
Smt. Kamlesh Kumari and Others Vs Shri Chander Mohan and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 345