High Courts25 Feb 1997Dismissed
Parkash Chand Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 328
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
275 judgments · page 14 of 14
High Courts25 Feb 1997Dismissed
Manoj Kumar Vs Lalita Devi and Others
High Court Of Himachal Pradesh · (1997) 2 DMC 533 : (1998) 1 RCR(Civil) 134
Criminal Procedure Code, 1973 (CrPC) — Section 125Himachal Pradesh Panchayati Raj Act, 1994 — Section 2(32), 2(6), 32, 34, 35
High Courts25 Feb 1997Dismissed
Smt. Rama Dogra and Others Vs Smt. Kimtu and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 158
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 33 Rule 1Hindu Minority and Guardianship Act, 1956 — Section 3, 8Transfer of Property Act, 1882 — Section 41, 43
High Courts25 Feb 1997Allowed
Smt. Kimtu Vs Smt. Rama Dogra and Others
High Court Of Himachal Pradesh · (1997) 2 CivCC 514 : (1997) 2 ShimLC 409
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 32 Rule 4, 11Constitution of India, 1950 — Article 311(1)Registration Act, 1908 — Section 35
High Courts21 Feb 1997Dismissed
Smt. Banto Devi and Others Vs Smt. Tajan
High Court Of Himachal Pradesh · (1997) 3 ShimLC 166
Administration of Evacuee Property Act, 1950 — Section 46, 7, 7(1), 7(3), 8(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 20A
High Courts09 Jan 1997
State of H.P. Vs Badri
High Court Of Himachal Pradesh · (1997) 2 ShimLC 304
Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163(5)Limitation Act, 1963 — Section 5
High Courts08 Jan 1997Allowed
Vijay Kapoor and Another Vs Maya Ram
High Court Of Himachal Pradesh · AIR 1998 HP 15 : (1997) 1 ShimLC 469
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts08 Jan 1997Allowed
Rajinder Singh Vs Dalbir Singh and Others
High Court Of Himachal Pradesh · AIR 1998 HP 43 : (1997) 1 ShimLC 484
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14(1)Limitation Act, 1963 — Article 64, 65
High Courts07 Jan 1997Dismissed
Amarjeet Singh Vs Anju Rani
High Court Of Himachal Pradesh · AIR 1997 HP 64 : (1997) 1 ShimLC 492
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3), 18
High Courts07 Jan 1997Dismissed
Ram Swaroop and Another Vs Smt. Mahendru and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 14
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Himachal Pradesh Courts Act, 1976 — Section 21Hindu Widows Remarriage Act, 1856 — Section 1, 2
High Courts02 Jan 1997Dismissed
State of Himachal Pradesh Vs Brahm Dass and Another
High Court Of Himachal Pradesh · (1997) 2 ALT(Cri) 13 : (1997) CriLJ 3079
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Rules, 1955 — Rule 17, 18
High Courts02 Jan 1997
State of Himachal Pradesh Vs Vinod Kumar
High Court Of Himachal Pradesh · (1997) CriLJ 3077
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 4
High Courts01 Jan 1997Dismissed
Brij Lal Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 30
Constitution of India, 1950 — Article 226
High Courts01 Jan 1997Dismissed
Shubh Timb Steels Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 1 LLJ 253 : (1997) 2 ShimLC 1
Industrial Disputes Act, 1947 — Section 10, 12(5)
High Courts01 Jan 1997
Jagan Nath Vs Hans Raj
High Court Of Himachal Pradesh · AIR 1998 HP 20
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 33