High Courts01 Apr 1997
COMMISSIONER OF INCOME TAX Vs SUBASH CHAND and CO.
High Court Of Himachal Pradesh · (1998) 146 CTR 262
Income Tax Act, 1961 — Section 184(7), 185
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
275 judgments · page 12 of 14
High Courts01 Apr 1997Dismissed
Mohan Lal Aggarwal Vs Kali Ram
High Court Of Himachal Pradesh · (1997) 2 ShimLC 508
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(3)
High Courts01 Apr 1997
State of H.P. Vs Suneet Chand
High Court Of Himachal Pradesh · (1998) 1 RCR(Criminal) 601 : (1997) 2 ShimLC 487
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts01 Apr 1997Dismissed
Dhyan Chand Vs Smt. Savitri Devi and Others
High Court Of Himachal Pradesh · AIR 1998 HP 37 : (1999) 4 CivCC 158
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts31 Mar 1997
Dhani Ram Vs Minerva Studio and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 367
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, 151
High Courts31 Mar 1997Dismissed
Ranjit Singh Vs B.B.M.B. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 518
Constitution of India, 1950 — Article 142, 226
High Courts31 Mar 1997
Gibson Vs Ramji Dass
High Court Of Himachal Pradesh · (1997) 2 CivCC 537 : (1997) 4 RCR(Civil) 151
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, Order 22 Rule 3, Order 22 Rule 4, 151Limitation Act, 1963 — Section 5
High Courts31 Mar 1997Dismissed
Gayson Rolling Mills (P.) Ltd. Vs Hemkunt Iron and Steel Pvt. Ltd.
High Court Of Himachal Pradesh · (1999) 95 CompCas 194 : (1997) 3 ShimLC 83
Companies Act, 1956 — Section 433
High Courts27 Mar 1997Allowed
National Hydroelectric Power Corp. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 119
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Himachal Pradesh Passengers and Goods Taxation Act, 1955 — Section 2
High Courts27 Mar 1997Dismissed
Kanshi Ram Vs Basanta and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 498
High Courts27 Mar 1997Allowed
Smt. Sandhaya Devi Parmar Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 310
High Courts27 Mar 1997Dismissed
Oriental Insurance Co. Ltd. Vs Khudi Devi and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 342
Constitution of India, 1950 — Article 227
High Courts27 Mar 1997Dismissed
Prabhu Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 369
Civil Procedure Code, 1908 (CPC) — Section 80, 80(2)Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts27 Mar 1997Dismissed
Panama Chhaivang and Others Vs Director General Security Directorate and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 49
Constitution of India, 1950 — Article 14, 16
High Courts27 Mar 1997Dismissed
Sh. Ramesh Chand and Others Vs Shri Bhalkhu Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 302
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts26 Mar 1997Dismissed
Krishan Singh and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 348
Land Acquisition Act, 1894 — Section 11, 11A, 31, 31(3A), 31(4)
High Courts26 Mar 1997Dismissed
Pamwi Tissues and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) 2 LLJ 138 : (1997) 3 ShimLC 407
Industrial Disputes Act, 1947 — Section 17, 17A
High Courts25 Mar 1997Dismissed
Guru Dutt Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 382
High Courts25 Mar 1997
Sanjay Kuthiala and Others Vs Uttam Chand and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 316
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2ACompanies Act, 1956 — Section 260
High Courts22 Mar 1997Allowed
Mahavir Singh and Yog Raj and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 385