High Courts08 Apr 1997
Ram Narain Madan Vs State of H.P.
High Court Of Himachal Pradesh · (1997) 3 ShimLC 306
Arbitration Act, 1940 — Section 30, 33
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
275 judgments · page 11 of 14
High Courts08 Apr 1997Dismissed
Munshi Ram and Others Vs Sita Ram deceased through his L.Rs. Dina Nath and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 481
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 34 Rule 8, Order 34 Rule 8(1), Order 41 Rule 5Limitation Act, 1963 — Article 137, 181, 30
High Courts08 Apr 1997Dismissed
Himachal Chambers of Commerce and Industries Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 388
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 4, 5, 5(2)
High Courts07 Apr 1997Allowed
Sanjay Chaudhary Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 525
Criminal Procedure Code, 1973 (CrPC) — Section 145Himachal Pradesh Land Revenue Act, 1954 — Section 45Punjab Land Revenue Act, 1887 — Section 44
High Courts04 Apr 1997Dismissed
Shri Ved Prakash Vs Smt. Shakuntala Devi and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 28
Civil Procedure Code, 1908 (CPC) — Section 148, 149
High Courts04 Apr 1997
Collector Land Acquisition and Another Vs Durginder Pal and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 477
Land Acquisition Act, 1894 — Section 18, 23(1), 23(1A), 23(2), 4(1)
High Courts04 Apr 1997Dismissed
L.A.C, H.P.P.W.D. Vs Smt. Dugli Devi and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 461
Interest Act, 1978 — Section 1Land Acquisition Act, 1894 — Section 11, 16, 17, 18, 23(1A)
High Courts04 Apr 1997
Gammon India Ltd. Vs Tushya Devi and Others
High Court Of Himachal Pradesh · (1998) ACJ 516
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts04 Apr 1997
State of Himachal Pradesh Vs Mohi Ram and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 1
Land Acquisition Act, 1894 — Section 18, 24, 25, 3, 4
High Courts04 Apr 1997Dismissed
Vidya Devi and Others Vs Uma Devi
High Court Of Himachal Pradesh · (1997) 3 ShimLC 20
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 60, 83
High Courts04 Apr 1997Dismissed
State of Himachal Pradesh and Others Vs Chet Ram and Others
High Court Of Himachal Pradesh · (1998) ACJ 438
Motor Vehicles Act, 1939 — Section 110A
High Courts04 Apr 1997Dismissed
Kabel Singh and Others Vs Mandir Thakur Dwara
High Court Of Himachal Pradesh · (1998) 1 ShimLC 22
High Courts03 Apr 1997Dismissed
Dile Ram Vs Kapoori Devi and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 453
Evidence Act, 1872 — Section 114Hindu Succession Act, 1956 — Section 4
High Courts03 Apr 1997Allowed
Jagat Singh Vs Badri Nath and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 353
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts02 Apr 1997Dismissed
Bal Krishan Vs Smt. Bimla and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 8
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Apr 1997Allowed
Chandnu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1998) 1 CivCC 104
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts01 Apr 1997Dismissed
Ashok Kumar Thakur Vs Col. Surinder Singh Grover (Retd.)
High Court Of Himachal Pradesh · (1997) 2 ShimLC 469
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 3Punjab High Court Rules and Orders — Order 7 Rule 1, Order 7 Rule 3Transfer of Property Act, 1882 — Section 106, 109
High Courts01 Apr 1997Allowed
Tilak Raj and Others Vs Param Ram and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 450
High Courts01 Apr 1997
Khushal Singh Subhash Chander Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1997) 228 ITR 608
Income Tax Act, 1961 — Section 37
High Courts01 Apr 1997
Commissioner of Income Tax Vs Subash Chand and Co.
High Court Of Himachal Pradesh · (1998) 230 ITR 16
Income Tax Act, 1961 — Section 184, 184(7)