High Courts24 Apr 1997Allowed
Beli Ram Vs Smt. Shiamo Devi and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 494
Himachal Pradesh Gram Panchayat Rules, 1971 — Rule 89(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
275 judgments · page 10 of 14
High Courts24 Apr 1997
Giano Devi and Others Vs Gian Singh and Another
High Court Of Himachal Pradesh · (1998) ACJ 933
High Courts24 Apr 1997Dismissed
Waryam Singh Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 399
High Courts23 Apr 1997Allowed
Sunil Kumar Vs Manoj Kumar and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 12
High Courts23 Apr 1997Dismissed
Om Prakash Dehlu Vs Himachal Fruit Growers Co-operative Society
High Court Of Himachal Pradesh · (1997) 3 ShimLC 6
Constitution of India, 1950 — Article 227
High Courts23 Apr 1997Allowed
Chamela Ram Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 1 RCR(Criminal) 628 : (1997) 2 ShimLC 379
Prevention of Food Adulteration Act, 1954 — Section 16(1), 2
High Courts22 Apr 1997
Karam Chand and Others Vs Bhagwan Dass and Others
High Court Of Himachal Pradesh · (1997) 2 ShimLC 528
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 115
High Courts21 Apr 1997Allowed
Gangi Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 16
Penal Code, 1860 (IPC) — Section 364
High Courts21 Apr 1997Allowed
Soma Devi and Others Vs Krishan Ram and Others
High Court Of Himachal Pradesh · (1998) ACJ 282 : (1998) 1 CivCC 174 : (1997) 2 ShimLC 333
Motor Vehicles Act, 1939 — Section 92A
High Courts21 Apr 1997Dismissed
Sunder Singh Vs Des Raj
High Court Of Himachal Pradesh · (1997) 2 ShimLC 457
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 2, Order 6 Rule 4, Order 6 Rule 6, Order 6 Rule 7
High Courts19 Apr 1997Dismissed
Mohan Singh Thakur and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 57
Constitution of India, 1950 — Article 14, 21, 243E, 243E(1), 243UHimachal Pradesh Municipal Act, 1968 — Section 256Himachal Pradesh Municipal Corporation Act, 1994 — Section 3, 3(3), 404, 417, 9(1)
High Courts19 Apr 1997Dismissed
Jagdish Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 2 ShimLC 393
Criminal Procedure Code, 1973 (CrPC) — Section 377, 397, 401, 482Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338Probation of Offenders Act, 1958 — Section 11(2), 11(4), 3, 4
High Courts19 Apr 1997Allowed
Jagdish Ram and Others Vs Kartar Chand and Another
High Court Of Himachal Pradesh · (1997) 2 ShimLC 357
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts19 Apr 1997Dismissed
Lajwati Vs H.P. University
High Court Of Himachal Pradesh · (1997) 2 ShimLC 504
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(1), 14(2)
High Courts18 Apr 1997Allowed
Narinder Singh Vs UCO Bank and Others
High Court Of Himachal Pradesh · (1998) 1 CivCC 6
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 6Contempt of Courts Act, 1971 — Section 2Penal Code, 1860 (IPC) — Section 420
High Courts18 Apr 1997Allowed
Tilak Raj Mishta Vs Court on its Own Motion
High Court Of Himachal Pradesh · (1997) 2 ShimLC 299
High Courts18 Apr 1997Allowed
Smt. Kala Devi and Others Vs Shri Rattan Chand
High Court Of Himachal Pradesh · (1997) 3 CivCC 611 : (1997) 2 ShimLC 350
High Courts17 Apr 1997Allowed
Shri Saran Dass and Others Vs Shrimati Nirmala Devi and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 243
Registration Act, 1908 — Section 17
High Courts11 Apr 1997Dismissed
Mohan Lal and Others Vs Cantonment Board
High Court Of Himachal Pradesh · (1998) 1 ShimLC 36
Cantonments Act, 1924 — Section 198(3), 199, 200, 287, 287(1)Cantonments Property Rules, 1925 — Rule 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115, 151
High Courts10 Apr 1997
Pawna Devi Vs Chuni Lal
High Court Of Himachal Pradesh · (1998) 2 DMC 1 : (1997) 2 ShimLC 362
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 41 Rule 33Hindu Marriage Act, 1955 — Section 13(1), 24, 25