High Courts04 Jun 1997Dismissed
Kartar Singh Pathania Vs Deputy Registrar and Another
High Court Of Himachal Pradesh · (1998) 1 ShimLC 195
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1997
275 judgments · page 8 of 14
High Courts03 Jun 1997
Ajay Medical Agency Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1999) 151 CTR 196 : (1998) 233 ITR 413
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 273A, 273A(1)
High Courts03 Jun 1997Dismissed
Mahant Ram Saran Dass and Others Vs Mandir Thaknrdwara and Another
High Court Of Himachal Pradesh · (1997) 3 ShimLC 40
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts02 Jun 1997Dismissed
Dr. T. V. Moorthy and Dr. K.K.R. Bhardwaj and Others Vs H.P.K.V.V. and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 329
Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 — Section 12(1)
High Courts30 May 1997Dismissed
Surat Ram and Others Vs Nand Lal and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 31
Land Acquisition Act, 1894 — Section 30, 31
High Courts30 May 1997
Baldev Singh Vs Kartar Singh
High Court Of Himachal Pradesh · (1997) 3 ShimLC 411
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts27 May 1997Dismissed
J.D. Gupta and Others Vs State
High Court Of Himachal Pradesh · (1997) 3 ShimLC 112
Constitution of India, 1950 — Article 110(2), 266Forest Act, 1927 — Section 2, 39, 41, 41(2), 42Forest Produce Transit (Land Routes) Rules, 1978 — Rule 10, 11, 11(5), 13, 14
High Courts27 May 1997
Himachal Pradesh Financial Corporation Ltd. Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (1998) 150 CTR 88 : (1998) 232 ITR 158 : (1998) 1 ShimLC 280
Income Tax Act, 1961 — Section 36, 36(1), 37
High Courts26 May 1997Allowed
Satish Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1997) 3 ShimLC 265
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts26 May 1997
Oriental Insurance Co. Ltd. Vs Maheshwari and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 622 : (1998) ACJ 1268 : (1998) 1 ShimLC 108
Motor Vehicles Act, 1939 — Section 31
High Courts22 May 1997Dismissed
Bal Krishan Sharma and Others Vs H.P. University and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 74
High Courts22 May 1997Dismissed
Sh. B.K. Sharma and Others Vs State Bank of India and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 237
High Courts21 May 1997Dismissed
Himachal Road Transport Corporation and Another Vs Padma Devi and Others
High Court Of Himachal Pradesh · (1998) ACJ 27 : (1997) 3 ShimLC 414
Motor Vehicles Act, 1939 — Section 110B
High Courts21 May 1997
Bhagwan Singh Nainta Vs General Manager, Punjab Roadways and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 673 : (1997) 3 ShimLC 193
High Courts21 May 1997Dismissed
M/s. Jai Parkash Industries Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 131
Central Provinces and Berar Sales Tax Act, 1947 — Section 2Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Central Sales Tax Rules, 1957 — Rule 13
High Courts19 May 1997Allowed
Smt. Saroj Bala Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 504
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 54
High Courts19 May 1997Dismissed
State of Himachal Pradesh Vs S.C. Dogra
High Court Of Himachal Pradesh · (1997) 3 ShimLC 247
Protection of Civil Rights Act, 1955 — Section 7
High Courts19 May 1997
H.P. High Court Legal Aid Committee Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1997) 3 ShimLC 239
Mental Health Act, 1987 — Section 23, 25, 37, 39, 77
High Courts17 May 1997
DAYAL SONS Vs COMMISSIONER OF INCOME TAX
High Court Of Himachal Pradesh · (1998) 150 CTR 25
Income Tax Act, 1961 — Section 256(1)
High Courts16 May 1997Dismissed
Kaushalya and Others Vs Chet Ram and Others
High Court Of Himachal Pradesh · (1998) ACJ 423 : (1997) 3 ShimLC 499
Motor Vehicles Act, 1939 — Section 92A