COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 1997

275 judgments · page 6 of 14

High Courts16 Jul 1997Dismissed

M/s. Subhash Chand Goel Vs The Union of India (UOI)

High Court Of Himachal Pradesh · (1998) 1 ShimLC 173

Arbitration Act, 1940 — Section 14, 17, 2, 31(4)Himachal Pradesh Courts (Amendment) Act, 1994 — Section 21Himachal Pradesh Courts Act, 1976 — Section 10, 11, 21A, 23, 29

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High Courts16 Jul 1997Allowed

Ramesh Sondhi Vs Ved Prakash

High Court Of Himachal Pradesh · (1998) 1 ShimLC 88

Himachal Pradesh Urban Rent Control Act, 1987 — Section 15, 15(2), 16, 2

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High Courts14 Jul 1997Dismissed

Sh. S.N. Mittal Vs Dr. Y.S. Parmar University and Others

High Court Of Himachal Pradesh · (1998) 1 ShimLC 331

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High Courts11 Jul 1997Dismissed

Jagdish Chand Vs The Board of School Education

High Court Of Himachal Pradesh · (1998) 1 ShimLC 273

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 43 Rule 1A, Order 6 Rule 17, 115

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High Courts10 Jul 1997Dismissed

Smt. Ganga Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (1997) 3 ShimLC 487

Advocates Act, 1961 — Section 30Constitution of India, 1950 — Article 1, 13, 14, 15, 15(2)Hindu Succession Act, 1956 — Section 14(1), 14(2), 14(4)

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High Courts10 Jul 1997

Kashmiri Lal Vs Doaba Roadways and Others

High Court Of Himachal Pradesh · (1998) 1 ACC 50 : (1998) 1 ShimLC 68

Motor Vehicles Act, 1988 — Section 92A

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High Courts10 Jul 1997

Lachhman Vs Asstt. Engineer, Sub-divn.II HP PWD

High Court Of Himachal Pradesh · (1998) 2 LLJ 1213 : (1998) 1 ShimLC 201

Workmens Compensation Act, 1923 — Section 30, 4A3

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High Courts10 Jul 1997Dismissed

Smt. Santosh Kumari Vs Dalip Chand Dalip Chand Vs Master Aaroni

High Court Of Himachal Pradesh · (1998) 1 ShimLC 146

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 114, 17, 50Hindu Marriage Act, 1955 — Section 7

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High Courts09 Jul 1997Dismissed

M/s. Noble Informatic Training System Pvt. Ltd. Vs Himachal Pradesh University and Another

High Court Of Himachal Pradesh · (1997) 3 ShimLC 395

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High Courts08 Jul 1997

Commissioner of Income Tax Vs Himachal Pradesh Mineral and Industrial Development Corporation

High Court Of Himachal Pradesh · (1998) 234 ITR 509

Income Tax Act, 1961 — Section 256, 256(2), 32, 32A, 80J

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High Courts07 Jul 1997Partly Allowed

Gussaun and Another Vs Parveen Kumar and Others

High Court Of Himachal Pradesh · AIR 1998 HP 36

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1

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High Courts03 Jul 1997Dismissed

H.R.T.C. Vs Krishna Devi and Others

High Court Of Himachal Pradesh · (1997) 3 ShimLC 481

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High Courts03 Jul 1997Dismissed

Sh. Inder P. Chaudhrie Vs The State of H.P. and Others

High Court Of Himachal Pradesh · (1997) 3 ShimLC 515

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18

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High Courts01 Jul 1997Dismissed