High Courts06 Aug 1997Dismissed

State of H.P. Vs Hari Ram and Another

High Court Of Himachal Pradesh · (1998) 1 ShimLC 28

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2ACriminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325, 34
High Courts01 Aug 1997

Himachal Builders Vs Cosmo Ferrites Ltd.

High Court Of Himachal Pradesh · (1997) 2 ShimLC 430

Arbitration Act, 1940 — Section 11, 20, 8Arbitration and Conciliation Act, 1996 — Section 1, 1(3)Arbitration and Conciliation Ordinance, 1996 — Section 10, 11, 11(3), 11(4), 85