High Courts05 Jan 2012Dismissed
Smt. Kaushlya Devi Vs Shri Rikhi Ram, Shri Krishan Chand, The Financial Commissioner(Appeals) Government of Himachal Pradesh, Shimla-2 and Shri Subhash Chand
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0150
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 82 of 85
High Courts05 Jan 2012Dismissed
Kuldip Krishan Sud Vs Gulmohar Tourist Complex (Holiday Home) Ltd.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0136
Arbitration and Conciliation Act, 1996 — Section 20(3), 31(2), 34
High Courts05 Jan 2012Dismissed
State of Himachal Pradesh Vs Rashid Mohd., Dinesh @ Deepak and Sukhdarshan Singh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Evidence Act, 1872 — Section 45Forest Act, 1927 — Section 41, 42
High Courts05 Jan 2012Allowed
Lekh Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50
High Courts05 Jan 2012Allowed
Rajneesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 192Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts05 Jan 2012
Shri Satya Pal Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0102
High Courts05 Jan 2012Allowed
Ranjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0098
High Courts05 Jan 2012
Vanita, Jalam Singh and Charan Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0096
High Courts05 Jan 2012Allowed
Jagat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts05 Jan 2012Allowed
Sh. Vijeyendra Singh, Smt. Madhunandni Kumari, Smt. Yadunandan Kumari and Smt. Rati Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0082
Arbitration and Conciliation Act, 1996 — Section 34(3), 37Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 80
High Courts05 Jan 2012Dismissed
State of Himachal Pradesh Vs Malka @ Jai Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0069
Penal Code, 1860 (IPC) — Section 341, 354, 506
High Courts05 Jan 2012
State of Himachal Pradesh Vs Nitin Chauhan
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0047
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 34, 363, 366, 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts05 Jan 2012Dismissed
Devinder Nath Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0027
High Courts05 Jan 2012
Jitender Mukhiya, Maheshwar Singh Thakur and Neelam Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0022
High Courts05 Jan 2012Dismissed
State of H.P. Vs Amar Chand
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts04 Jan 2012Dismissed
State of H.P. Vs Jagarnath, Ashok Kumar and Sheela Devi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts04 Jan 2012Dismissed
Jeet Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409
High Courts04 Jan 2012Dismissed
Shri Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 438Himachal Pradesh Protection of Interests of Depositors (In Financial Establishments) Act, 1999 — Section 5Penal Code, 1860 (IPC) — Section 120B, 420
High Courts04 Jan 2012Allowed
Sangat Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
High Courts04 Jan 2012Dismissed
Bhupinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 154, 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323