High Courts04 Jan 2012
Reena Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0173
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 83 of 85
High Courts04 Jan 2012Dismissed
Smt. Sushma Devi Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0172
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts04 Jan 2012
State of Himachal Pradesh Vs Om Parkash Dutt
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0159
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts04 Jan 2012
Naresh Kumar Vs Social Mutual Benefit Company Ltd. and Sh. Shiv Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0154
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51Constitution of India, 1950 — Article 11, 14, 19, 21
High Courts04 Jan 2012
Amar Nath Vs Sh. S. Roy, Secretary Forest to the Government of Himachal Pradesh, Shimla, Sh. Vinay Tandon, Pr. Chief Conservator of Forest, Himachal Pradesh, Shimla, Sh. R.K. Gupta, Conservator of Forest, Nahan, Circle Nahan and Sh. Ashok Chouhan, Divisional Forest Officer, Solan Forest Division, Solan
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0152
High Courts04 Jan 2012Dismissed
Anita Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 439Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts04 Jan 2012Dismissed
State of Himachal Pradesh Vs Sada Nand, Diwakar Dutt and Prem Singh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0140
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 120B, 408, 409, 468, 471
High Courts04 Jan 2012
Master Anil Kumar, Master Sunil Kumar Through their mother and natural guardian Smt. Pushpa and Smt. Pushpa Vs Sh. Ishwar Lal
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0135
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts04 Jan 2012
Smt. Meera Devi Vs The State of H.P and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0114
High Courts04 Jan 2012Allowed
Sh. Hira Lal Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0104
Penal Code, 1860 (IPC) — Section 379, 403
High Courts04 Jan 2012Dismissed
Smt. Asha Devi and Others Vs Union of India
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0085
CRPF Act, 1949 — Section 11
High Courts04 Jan 2012Dismissed
State of Himachal Pradesh Vs Shri. Rafiq Mohammad
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 4Penal Code, 1860 (IPC) — Section 420, 489B, 489C
High Courts04 Jan 2012Allowed
Kewal Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 332, 353, 506
High Courts04 Jan 2012
Puran Kumar Gautam Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Jan 2012Dismissed
Bhagwan Chand alias Bhuri Chand, Ramesh Chand and Chaman Lal and Puran Chand Vs Sh. Gujru Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0223
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57Registration Act, 1908 — Section 17
High Courts03 Jan 2012
Chander Pal Singh, Tarun Pal Singh and Miss. Harbhajan Kaur Vs Union of India, Ministry of Labour and Employment and Rehabilitation, Jaslmer House, New Delhi and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0219
General Clauses Act, 1897 — Section 6
High Courts03 Jan 2012
Sunil Dutt Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0218
High Courts03 Jan 2012
Pinki Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0217
High Courts03 Jan 2012Allowed
Dr. Suresh Sankhyan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0205
Constitution of India, 1950 — Article 309, 311(2)
High Courts03 Jan 2012Allowed
The H.P. State Cooperative Bank Ltd. Vs Shri Kundan Lal, The Secretary (Cooperation) to the Government of Himachal Pradesh, Shimla-171002 (HP) and The Registrar Cooperative Societies, Himachal Pradesh, Tehsil and District Shimla-171009 (HP)
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0202