High Courts02 Jan 2012Allowed
Jai Singh Dutt Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0161
Constitution of India, 1950 — Article 12, 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 85 of 85
High Courts02 Jan 2012Dismissed
Smt. Renu Baljee, Smt. Sunita Lamba and Smt. Namita Gandhi (Petitioners No. 2 and 3 through petitioner No. 1, being general power of attorney). Vs Shiv Charan Dass and sons, through its Karta Shri Ajay Kumar Khanna, Shri Ganesh Seth and Sh. Salil Seth
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0137
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts02 Jan 2012Dismissed
State of Himachal Pradesh Vs Subhash Singla
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0131
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 Jan 2012Dismissed
State of Himachal Pradesh Vs Kanta Devi and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 147, 149, 435, 436
High Courts02 Jan 2012
Ashwani Kumar Kalta Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0128
Constitution of India, 1950 — Article 14, 16, 39
High Courts02 Jan 2012
Mandeep Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0093
High Courts02 Jan 2012
Vicky Bhardwan Vs Central, University of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0092
High Courts02 Jan 2012
Suman Devi and Kala Devi Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0091
High Courts02 Jan 2012
S.J.V.N. Limited earlier known as Nathpa Jhakri Power Corporation Limited Vs Manmeet Gupta
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0087
High Courts02 Jan 2012Allowed
Chet Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 SCT 265
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471
High Courts02 Jan 2012
Sambhu Ram Vs Secretary Education to the Govt. of H.P., Shimla and Director Education (Secondary), Directorate of Education, Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0053
High Courts02 Jan 2012Dismissed
State of H.P. Vs Kuldip Chand
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Jan 2012Allowed
Kuldeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 439Penal Code, 1860 (IPC) — Section 120B, 342, 363, 366, 376
High Courts02 Jan 2012Dismissed
State of Himachal Pradesh Vs Ram Chand, Parkash Chand, Satya Devi and Dromata Devi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Jan 2012
Baldev Singh Pathania Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0018
High Courts02 Jan 2012
Pisces Communication Pvt. Ltd. Vs Bharat Sanchar Nigam Limited
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0016
Arbitration and Conciliation Act, 1996 — Section 11
High Courts02 Jan 2012Allowed
Shri Vinod Kumar Sharma Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0010
High Courts02 Jan 2012
Sh. Liaq Ram Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0009