High Courts03 Jan 2012
Jarnail Singh @ Jailli Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 1 Crimes 158
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 84 of 85
High Courts03 Jan 2012
Sh. B.P. Sharma Vs Smt. Pushpa Chauhan, Digvijay Singh Chauhan and Smt. Rina Panta
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0133
High Courts03 Jan 2012Dismissed
State of Himachal Pradesh Vs Umar Din and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0132
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts03 Jan 2012Dismissed
State of H.P. Vs Chuni Lal
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts03 Jan 2012
Shri Mukhtyar Khan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0118
High Courts03 Jan 2012Dismissed
Surinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 438Penal Code, 1860 (IPC) — Section 409, 420, 468, 471
High Courts03 Jan 2012Dismissed
Sh. Man Singh Vs The Assistant Engineer, HP PWD, Sub Division, Karsog, District Mandi, H.P., The Divisional Commissioner, Mandi Division at Mandi and The Sub Divisional Collector, Karsog, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0099
Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts03 Jan 2012
Shri Prem Chand and Shri Prem Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0088
High Courts03 Jan 2012
The Secretary (PWD) to the Government of H.P. Shimla-2 Vs Sh. Mangat Ram through his son and General Power of Attorney Sh. Kundan Lal
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0072
High Courts03 Jan 2012
Smt. Chander Kanta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0049
Constitution of India, 1950 — Article 309
High Courts03 Jan 2012Dismissed
Court on its own motion Vs The Principal Secretary (I and PH) to the Govt. of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0045
High Courts03 Jan 2012
Shri Chet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0039
High Courts03 Jan 2012
Surender Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0037
High Courts03 Jan 2012Dismissed
State of H.P. Vs Sanjeev Kumar, Ram Asri and Bandna
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts02 Jan 2012
Smt. Parwati Devi and Others Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0212
High Courts02 Jan 2012
Kamla Devi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0211
High Courts02 Jan 2012
Sh. Lajja Ram and Others Vs The State of H.P
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0194
High Courts02 Jan 2012
Sunil Kumar @ Banti Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 1743
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 118, 119Penal Code, 1860 (IPC) — Section 376
High Courts02 Jan 2012Allowed
Smt. Vijaya Devi Vs Shri Naiya Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jan 2012Dismissed
Rama Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37