High Courts06 Jan 2012
Manoj Kumar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0139
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 81 of 85
High Courts06 Jan 2012
Rajesh Bhardwaj Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0119
High Courts06 Jan 2012
Sh. Balbir Singh Vs State State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0108
High Courts06 Jan 2012
Som Dutt Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0094
High Courts06 Jan 2012
Anita Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0090
High Courts06 Jan 2012
Puneet Kumar Saini Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0075
High Courts06 Jan 2012
State of Himachal Pradesh Vs Hari Chand and Suba Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
High Courts06 Jan 2012
Karma Pardhan Vs New India Assurance Company
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0062
High Courts06 Jan 2012
Mohan Lal Chauhan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0059
High Courts06 Jan 2012
Mohan Singh Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0055
High Courts06 Jan 2012
Shishu Pal Sharma and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0042
High Courts06 Jan 2012
Lekh Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0021
High Courts06 Jan 2012Dismissed
Prem Singh Thakur Vs Gursagar Singh Chaudhary, Gurbir Kaur and Miss Kamal Punnet Kaur
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0017
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151, 75, 94
High Courts06 Jan 2012
Sh. Chhavinder Kumar Shandil Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0004
High Courts05 Jan 2012Dismissed
The Executive Engineer, I and P.H. Division Padhar, District Mandi, H.P Vs Smt. Judhya Devi
High Court Of Himachal Pradesh · (2012) 133 FLR 318 : (2012) 3 LLJ 177
High Courts05 Jan 2012Dismissed
Shanti Kaur alias Shanti Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 177, 489A, 489B
High Courts05 Jan 2012
Shri Jawahar Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0190
Criminal Procedure Code, 1973 (CrPC) — Section 173, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 380
High Courts05 Jan 2012Allowed
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0174
Penal Code, 1860 (IPC) — Section 120B, 352, 354, 376, 506
High Courts05 Jan 2012
State of H.P. Vs Bipan Kumar
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts05 Jan 2012
Himachal Pradesh Wakf Board Vs Shri Rajiv Dutta, Shri Sanjeev Dutta
High Court Of Himachal Pradesh · (2013) 2 ShimLC 622
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97Waqf Act, 1995 — Section 14, 27, 3, 6(1), 6(4)