High Courts09 Jan 2012Dismissed
Devi Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0195
Recruitment and Promotion Rules 1999 — Rule 11
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 79 of 85
High Courts09 Jan 2012Dismissed
Lalita Sharma Vs State of Himachal Pradesh, Arvind Sharma, Jeet Ram Sharma and Indira Sharma
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0193
Penal Code, 1860 (IPC) — Section 34, 498A, 506
High Courts09 Jan 2012
Smt. Kalpana Rachaik Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0175
High Courts09 Jan 2012
Smt. Usha Rani Gularia Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0170
High Courts09 Jan 2012Dismissed
Smt. Urmila Devi Vs Smt. Sarita Devi and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0165
Penal Code, 1860 (IPC) — Section 500
High Courts09 Jan 2012
Hindustan Petroleum Corporation Ltd. Vs M/s Garg Gas Service, Kasauli
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0156
High Courts09 Jan 2012Dismissed
Shri Balak Ram Vs Shri P.K. Baidya, Sh. K.D. Chauhan, Assistant Engineer, Sh. Pyare Lal, Sr. Asstt. IPH Sub Division, Churah, Distt. Mandi and Sh. M.S Thakur, Executive Engineer, IPH Divn. Karsog District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0153
High Courts09 Jan 2012
Ashok Kumar Mahajan Vs Himachal Pradesh Housing and Urban Development Authority and The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0138
Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 60Himachal Pradesh Town and Country Planning Act, 1977 — Section 42A, 60, 88(2)
High Courts09 Jan 2012
Smt. Premo Devi Vs Union of India and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0126
High Courts09 Jan 2012
Jitender Kumar Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0125
High Courts09 Jan 2012
Kamlesh Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0120
Limitation Act, 1963 — Section 5
High Courts09 Jan 2012
Hem Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0109
High Courts09 Jan 2012Dismissed
Smt. Manpreet Kaur alias Preet Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 109, 302, 498A
High Courts09 Jan 2012
Kamlesh Kumari Vs Aman Kishore
High Court Of Himachal Pradesh · AIR 2012 HP 33 : (2012) 2 DMC 321
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Hindu Marriage Act, 1955 — Section 24
High Courts09 Jan 2012
State of H.P. Vs Sher Singh alias Fala and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 149, 307
High Courts09 Jan 2012
Neena Kumari Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0068
High Courts09 Jan 2012Dismissed
Himalu Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 323, 325, 326
High Courts09 Jan 2012
Hansa Devi Vs Girish Gupta
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0065
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts09 Jan 2012
Ms. Neena Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0035
High Courts09 Jan 2012
Tikkam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0034