High Courts13 Jan 2012
Rajesh Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0013
Constitution of India, 1950 — Article 309
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 77 of 85
High Courts13 Jan 2012Allowed
Shri Devi Singh and Sh. Narpat Vs The Financial Commissioner (Appeals), Himachal Pradesh, Shimla-171002 and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0008
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts13 Jan 2012
Sushil Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0007
High Courts12 Jan 2012
Dr. Saroj Thakur Vs National Institute of Technology and Professor I.K. Bhat, Director, National Institute of Technology
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0200
Central Civil Services (Conduct) Rules, 1964 — Rule 3National Institute of Technology Act, 2007 — Section 18(2)
High Courts12 Jan 2012
Satish Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0199
High Courts12 Jan 2012Dismissed
Bhuvnesh Kumar and Others Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0179
Constitution of India, 1950 — Article 14, 16, 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts12 Jan 2012Dismissed
The Managing Director, Himachal Road Transport Corporation, Shimla-2 Vs Sh. Lekh Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0178
High Courts12 Jan 2012Dismissed
The Managing Director, Himachal Road Transport Corporation, Shimla-2 Vs Shri Shanker Sharma
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0177
High Courts12 Jan 2012Allowed
Sohan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0166
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 308
High Courts12 Jan 2012Dismissed
The Secretary (Forests) to the Govt. of H.P., Shimla-2, The Principal Chief Conservator of Forests, Himachal Pradesh, Talland Shimla-171002 and The Divisional Forest Officer, Mandi, District Mandi Vs Sh. Ramesh Chand
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0147
High Courts12 Jan 2012Dismissed
State of Himachal Pradesh Vs Sh. Sunil Dev, Sr. Assistant and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0146
High Courts12 Jan 2012
Pawan Kumar Vs H.P.S.E.B. Ltd. and Smt. Sangeeta Sharma, Private Secretary, Retained in the Office of Chief Engineer (OP), H.P.S.E.B. Ltd.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0129
High Courts12 Jan 2012Dismissed
State of HP Vs Fajaldeen
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 377
High Courts12 Jan 2012Dismissed
Thuma Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 376, 506
High Courts12 Jan 2012
National Insurance Company Limited Vs Sh. Parveen Kumar, Sh. Amit Behal and Sh. Ramesh Kumar
High Court Of Himachal Pradesh · (2013) ACJ 1787
Motor Vehicles Act, 1988 — Section 166(2), 168, 168
High Courts12 Jan 2012
Oriental Insurance Company Ltd. Vs Smt. Samila, Sh. Yashpal, Shri Sunder Singh Nainta and Shri Pardeep Sh. Harnam Singh Vs Oriental Insurance Company Ltd., Shri Sunder Singh Nainta and Shri Pardeep
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0079
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Motor Vehicles Act, 1988 — Section 149(2)
High Courts12 Jan 2012
Kapoor Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0078
High Courts12 Jan 2012
M/s Una Highways Bus Service Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0074
Himachal Pradesh Motor Vehicles Taxation Act, 1972 — Section 14(2)
High Courts12 Jan 2012Dismissed
Bhagwan Dass, Ghanshyam Guleria and Amrik Singh Gulati Vs State of H.P. and Union of India, Minister of Home Affairs, New Delhi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0063
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 511Criminal Procedure Code, 1973 (CrPC) — Section 200, 3, 3(3), 482
High Courts12 Jan 2012Dismissed
Sanjeev Kumar Vs Himachal Pradesh Transport Corporation
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0061