High Courts13 Jan 2012Allowed
Tarlok Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 397, 401, 483Penal Code, 1860 (IPC) — Section 354, 376, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 76 of 85
High Courts13 Jan 2012
Smt. Arvindra Chandel and Others Vs State of Himachal Pradesh and The Director of Education, Government of Himachal Pradesh, Shimla - 1 Manoj Kumar Sharma Vs The State of Himachal Pradesh and Others Raj Kumar Saini, Kavita Kiran, Krishna Devi and Rakesh Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0101
Constitution of India, 1950 — Article 14, 16, 309
High Courts13 Jan 2012
Shri. D.R. Satia Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0100
High Courts13 Jan 2012
Dr. Lekh Raj Sharma and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0086
High Courts13 Jan 2012Disposed Off
Commissioner of Income Tax, Shimla Vs M/s Ind. Sphinx Precision Ltd.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0084
Income Tax Act, 1961 — Section 115JB, 80HHC
High Courts13 Jan 2012
Subhash Chand Sharma Vs The State of H. P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0081
High Courts13 Jan 2012Allowed
Shri Shiv Singh Vs State of HP
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0076
High Courts13 Jan 2012Dismissed
The Chairman-Cum-Managing Director, Cement Corporation of India Ltd., Core No. 5, Scope Complex, Lodhi road, New Delhi and The General Manager, Cement Corporation of India Ltd., Post Office-Rajban Cement Factory, District Sirmour-171029 (H.P.) Vs Central Government Industrial Tribunal-Cum-Labour Court -I, Chandigarh and others, Shri Anup Kumar
High Court Of Himachal Pradesh · (2012) 3 LLJ 359
Coal Mines Provident Fund and Bonus Schemes Act, 1948 — Section 15, 15(2)Contract Labour (Regulation and Abolition) Act, 1970 — Section 21, 21(2)Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 18(2), 18(3), 19(2), 20, 20(2)
High Courts13 Jan 2012Dismissed
Smt. Kedar Mani Vs Shri Basu Dev and Smt. Kaushalya Devi
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0067
Evidence Act, 1872 — Section 68Himachal Pradesh Land Revenue Act, 1954 — Section 123Succession Act, 1925 — Section 63(1)
High Courts13 Jan 2012Dismissed
State of H.P. Vs Hans Raj, Desh Raj, Dev Raj and Brahm Prakash
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts13 Jan 2012Dismissed
State of Himachal Pradesh Vs Sudhir Kumar alias Sonu and Rajinder Singh alias Ghoga
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34
High Courts13 Jan 2012Dismissed
State of H.P. Vs Dot Ram
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts13 Jan 2012Allowed
Shri Bansi Lal Gazta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0044
High Courts13 Jan 2012
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0038
Electricity Act, 2003 — Section 12, 14, 15, 15(3), 15(4)Forest (Conservation) Act, 1980 — Section 2
High Courts13 Jan 2012
Subhash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts13 Jan 2012
Om Parkash Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0032
High Courts13 Jan 2012
Bini Ram Vs Ramesh Bisht
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0030
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts13 Jan 2012
Nain Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0029
High Courts13 Jan 2012Dismissed
State of Himachal Pradesh Vs Bhag Singh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 366A, 376
High Courts13 Jan 2012
Bhawani Parshad and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0023