High Courts28 Feb 2012Allowed
Bhagwant Singh alias Billu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 74 of 85
High Courts28 Feb 2012Dismissed
Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 842
Criminal Procedure Code, 1973 (CrPC) — Section 389(1)Penal Code, 1860 (IPC) — Section 352Probation of Offenders Act, 1958 — Section 3
High Courts28 Feb 2012Dismissed
State of H.P. Vs Harbinder Singh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0010
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2, 42
High Courts28 Feb 2012
Shri Ram Nath Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0007
High Courts28 Feb 2012Allowed
Sajid Ali Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 304
High Courts28 Feb 2012Dismissed
State of Himachal Pradesh Vs Surjit Singh @ Shinda
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 27, 50Penal Code, 1860 (IPC) — Section 191, 192
High Courts27 Feb 2012Dismissed
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 489B, 489C
High Courts27 Feb 2012
Tarna Treads Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 49 VST 189
Himachal Pradesh Value Added Tax Act, 2005 — Section 2(f), 45, 45(2), 46, 46(1)
High Courts27 Feb 2012Dismissed
State of Himachal Pradesh Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0027
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts14 Feb 2012
Ranjit Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0048
High Courts14 Feb 2012
Sarjeevan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0026
High Courts10 Feb 2012
Mela Ram Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0069
High Courts10 Feb 2012
Suresh Chand (Kumar), Kamal Chand, Hari Singh and Anita Kumari Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0068
High Courts10 Feb 2012
Shyam Lal Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0047
High Courts10 Feb 2012
Mohar Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0046
High Courts10 Feb 2012
Sh. Kali Kant Vs Smt. Raman Jit Chadda
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Feb 2012
Rama Nand Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0018
High Courts10 Feb 2012
Sant Ram, Mangat Ram and Jalam Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0005
High Courts10 Feb 2012
Rajinder Singh, Jagdish and Virender Singh Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0004
High Courts07 Feb 2012
Narvada Bharadwaj Vs The Himachal Pradesh Horticulture Marketing and Processing Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0045