High Courts28 Feb 2012Dismissed
State of H.P. Vs Gurdeep Singh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0059
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 73 of 85
High Courts28 Feb 2012
Ms. Nitika Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0055
High Courts28 Feb 2012Dismissed
State of Himachal Pradesh Vs Sunka Ram @ Sunku and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts28 Feb 2012Allowed
Ajay Chandel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 201, 306, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(15)
High Courts28 Feb 2012Dismissed
Smt. Prabhu Devi and Others Vs Smt. Vijay Laxmi and Others
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1182
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 58, 91, 92Registration Act, 1908 — Section 17, 49
High Courts28 Feb 2012Allowed
Ram Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379
High Courts28 Feb 2012
Kiran Bala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 154, 437, 438Penal Code, 1860 (IPC) — Section 307, 328, 34, 498A
High Courts28 Feb 2012
Neel Chand and Bal Krishan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0038
High Courts28 Feb 2012
Kamlesh Rani (Lec. Political Science) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0034
High Courts28 Feb 2012
Sh. Partap Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0030
High Courts28 Feb 2012
Pushpa Devi Thakur Vs State of HP
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0028
High Courts28 Feb 2012Allowed
Sarvjeet Malhotra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts28 Feb 2012
Ravinder Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts28 Feb 2012
Vivek Thakur alias Babbu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0022
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 147, 149, 307, 341
High Courts28 Feb 2012Dismissed
Nirmal Panwar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120(B), 420
High Courts28 Feb 2012
Jagjit Singh, through Sh. Baljeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 506
High Courts28 Feb 2012Dismissed
Sudesh Kumar Vs Rachhpal Singh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts28 Feb 2012
Upender Chona Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0017
High Courts28 Feb 2012
Bhupesh Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0016
High Courts28 Feb 2012
Girish Pathania Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0015