High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Vinay Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0340
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 323, 326, 34, 341, 356
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 71 of 85
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Manoj Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts01 Mar 2012
Madhu Soodan and Naresh Kumari Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0337
High Courts01 Mar 2012
Smt. Sharda Rani Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0335
High Courts01 Mar 2012
Sh. Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0334
High Courts01 Mar 2012Allowed
Shri Ranjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0332
High Courts01 Mar 2012
Guman Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0324
High Courts01 Mar 2012
Subhash Chauhan and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0171
High Courts01 Mar 2012Dismissed
Praveen Verma Vs Himachal Pradesh State Election Commission and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0116
High Courts01 Mar 2012
Surinder Kumar, Raghupati and Smt. Banti Devi Vs Laxman Dass and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0115
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 18 Rule 3(A), Order 7 Rule 14, 151
High Courts01 Mar 2012Dismissed
State of H.P. Vs Gurcharan Singh alias Kala, Salinder Singh alias Chindu, Mehar Singh alias Ghuggi and Sodhi Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304, 34
High Courts29 Feb 2012Dismissed
Regional Provident Fund Commissioner, Employees Provident Fund Organization, Block No. 34, Bhavishaya Nidhi Bhawan, SDA Complex, Kasumpti, Shimla-171 009, Himachal Pradesh and Assistant Provident Fund Commissioner, Employees Provident Fund Organization, Block No. 34, Bhavishaya Nidhi Bhawan, SDA Complex, Kasumpti, Shimla-171009, Himachal Pradesh Vs Smt. Saroj Kumari
High Court Of Himachal Pradesh · (2012) 3 LLJ 784
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16
High Courts29 Feb 2012Dismissed
The Himachal Pradesh State Forest Corporation Ltd. Vs The Presiding Judge, Labour Court, Distt. Court Complex Shimla-1 and Sh. Ashok Kumar
High Court Of Himachal Pradesh · (2012) 133 FLR 684 : (2012) LLR 770
Industrial Disputes Act, 1947 — Section 25F, 25N
High Courts29 Feb 2012Dismissed
Sh. Man Singh and Others Vs State of H.P. Secretary (Education) to the Govt. of H.P. Shimla - 2 and Others
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0076
High Courts29 Feb 2012
Shri Khem Raj Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 376, 379, 511
High Courts29 Feb 2012Dismissed
Seema Devi Vs Shri Sukh Dev Singh, Shri Sunil Kumar and Shri Sarup Lal
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0066
Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 506
High Courts29 Feb 2012
Ajeet Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0057
High Courts29 Feb 2012Dismissed
State of Himachal Pradesh Vs Diwakar Raj alias Palas Pathak and Deepu Biswas alias Chhotu
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Feb 2012
State of Himachal Pradesh Vs Ratti Ram and Surjeet Singh
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0053
Himachal Pradesh Land Revenue Act, 1954 — Section 163Penal Code, 1860 (IPC) — Section 420, 465, 467, 471, 478
High Courts29 Feb 2012Allowed
Sh. Ravinder Gupta, Sh. Naresh Kumar and Smt. Saroj Rani Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 02 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156(3), 438Penal Code, 1860 (IPC) — Section 406, 498(A), 506