High Courts03 Mar 2012
Padam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0030
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 69 of 85
High Courts03 Mar 2012Dismissed
Anjana Mahindroo Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0024
High Courts03 Mar 2012
Asha Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0010
High Courts03 Mar 2012Allowed
Mahinder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts03 Mar 2012Dismissed
State of Himachal Pradesh Vs Pawan Kumar, Madan Lal and Dila Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 302, 34
High Courts02 Mar 2012Allowed
State of Himachal Pradesh Vs Hari Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0486
Civil Procedure Code, 1908 (CPC) — Section 100, 80Forest Act, 1927 — Section 41, 42, 52, 68Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11
High Courts02 Mar 2012
State of Himachal Pradesh Vs Kamla Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0437
Civil Procedure Code, 1908 (CPC) — Section 100, 80
High Courts02 Mar 2012
Gauri Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0370
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320Penal Code, 1860 (IPC) — Section 307, 324
High Courts02 Mar 2012
Smt. Kanta Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0348
High Courts02 Mar 2012
Om Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 622
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 35, 50, 50(1)
High Courts02 Mar 2012
Smt. Krishna Thakur Vs Himachal Road Transport Corporation and Sh. Padam Nabh
High Court Of Himachal Pradesh · (2012) ACJ 2686 : (2012) 2 ShimLC 1098 : (2012) 4 TAC 260
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts02 Mar 2012
Sh. Virender Pal Singh, Sh. Ghanshyam and Sh. Vijay Pal Singh Vs Uma Dutt
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0189
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts02 Mar 2012Allowed
Anupam Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0186
High Courts02 Mar 2012Dismissed
Smt. Kashmiri Devi, Subhash Chand, Sulender @ Surinder and Nirmala Devi Vs Rajinder Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0146
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Mar 2012Dismissed
Smt. Anita Ahluwalia Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0111
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 439, 482Penal Code, 1860 (IPC) — Section 120B, 306, 498A
High Courts02 Mar 2012
Shri Panch Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0045
High Courts02 Mar 2012
Smt. Hiro Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0033
High Courts02 Mar 2012
Joginder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0031
High Courts01 Mar 2012Dismissed
M/s. Una Highways Bus Service Vs Babu Ram and Nainu Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0476
High Courts01 Mar 2012
Brijesh Kumar Sood and Another Vs Brig. K.K. Sood (Retd.) and Another
High Court Of Himachal Pradesh · (2013) 1 RCR(Rent) 75 : (2012) 2 ShimLC 648
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 4, Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1987 — Section 11, 11(1), 11(1)(c), 12, 12(1)(a)Transfer of Property Act, 1882 — Section 109