High Courts05 Mar 2012
Shri Sandeep Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0333
Constitution of India, 1950 — Article 309
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 67 of 85
High Courts05 Mar 2012
Neeraj Gupta Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0327
High Courts05 Mar 2012
Joginder Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0325
High Courts05 Mar 2012
Shri Babu Ram Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0319
High Courts05 Mar 2012Dismissed
Shri Ganga Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0162
High Courts05 Mar 2012Allowed
Asha Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0161
High Courts05 Mar 2012
Sandeep Kumar Vs Union of India
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0159
High Courts05 Mar 2012Dismissed
Puran Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0149
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
High Courts05 Mar 2012Dismissed
Shri Girdhari Lal Vs Bhagwan Dass and Smt. Nirmla Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0148
High Courts05 Mar 2012Allowed
Oriental Insurance Co. Ltd. Vs Sh. Uma Dut, Smt. Pingla Devi and Sh. Prem Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0128
High Courts05 Mar 2012
Oriental Insurance Co. Ltd. Vs Sh. Devi Dass, Smt. Kaushalya Devi, Ms. Annu Kumari through her next friend and grand father Sh. Devi Dass. (All and Sh. Prem Chand)
High Court Of Himachal Pradesh · (2012) 2 ShimLC 1084
Motor Vehicles Act, 1988 — Section 147, 149
High Courts05 Mar 2012Dismissed
Krishan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0123
Industrial Disputes Act, 1947 — Section 25F
High Courts05 Mar 2012
Dr. Ashal Kanwar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0122
High Courts05 Mar 2012Dismissed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0112
Criminal Procedure Code, 1973 (CrPC) — Section 31, 427, 482Penal Code, 1860 (IPC) — Section 354, 377, 71
High Courts05 Mar 2012Allowed
Sh. M.C. Kaushik, Deputy Director of Horticulture (Retired) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0057
High Courts05 Mar 2012
Shyama Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0019
High Courts05 Mar 2012Dismissed
Kamal Krishan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0013
High Courts03 Mar 2012Dismissed
Arjun Singh and Bijju Vs Smt. Narpati
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0479
High Courts03 Mar 2012
Subhash Chand Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0475
High Courts03 Mar 2012Allowed
Shri S.P. Saklani Vs Shri Ravinder Singh Thakur
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0449
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 142