High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Babu Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 452, 506, 506A, 506B
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 66 of 85
High Courts06 Mar 2012
Jeet Ram Vs Himachal Pradesh State Forest Corporation and The Divisional Manager, State Forest Corporation, Forest Working Division, Solan, Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0063
High Courts06 Mar 2012Dismissed
Sh. Dola Ram Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0056
High Courts05 Mar 2012
Kancho Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0474
High Courts05 Mar 2012Dismissed
Kiran Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0463
High Courts05 Mar 2012
Ajay Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0461
High Courts05 Mar 2012Allowed
Karam Chand and Subhashna Devi Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0458
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts05 Mar 2012Dismissed
Virender Kumar Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 627
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 57
High Courts05 Mar 2012Dismissed
State of Himachal Pradesh Vs Ram Lal and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0434
Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 451
High Courts05 Mar 2012Allowed
State of Himachal Pradesh Vs Shri Ram Asra
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0425
High Courts05 Mar 2012Dismissed
Sh. Kishori Lal Vs Municipal Council, Dalhousie and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0395
High Courts05 Mar 2012Allowed
Padam Dass Karata Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0385
High Courts05 Mar 2012
Smt. Mamta Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 323, 34, 498(A)
High Courts05 Mar 2012Allowed
Brij Bhushan Sharma Vs H.P. State Forest Corporation and Jai Parkash
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0365
High Courts05 Mar 2012
Rattan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0362
High Courts05 Mar 2012
Subhash Chander Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0358
High Courts05 Mar 2012
Kishori Lal and Sher Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0354
High Courts05 Mar 2012
Ms. Preeti Rajta Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0344
Criminal Procedure Code, 1973 (CrPC) — Section 438Himachal Pradesh Prevention of Malpractices at Universities, Boards and other Specified Examination Act, 1984 — Section 120(10), 120(7), 120B, 419
High Courts05 Mar 2012
Santosh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0343
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 427, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts05 Mar 2012Dismissed
Shri Surinder Kumar Walia Vs Regional Manager, Himachal Road Transport Corporation, Dehra Depot at Dehra, Distt. Kangra, H.P. and Smt. Bishan Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0338
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115