High Courts07 Mar 2012Dismissed
Smt. Promila Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0313
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 64 of 85
High Courts07 Mar 2012
Sh. Hemant Goel Vs Smt. Dayawanti and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0285
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 2, Order 26 Rule 4Constitution of India, 1950 — Article 227
High Courts07 Mar 2012Allowed
National Insurance Company Ltd. Vs Indra Devi, Ramesh Kumar, Narneet Singh Chandel and Suresh Kumar
High Court Of Himachal Pradesh · (2012) 2 ShimLC 825 : (2012) 4 TAC 341
Motor Vehicles Act, 1988 — Section 166, 173
High Courts07 Mar 2012
Narayan Dutt., Roop Chand and Seema Gupta Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0179
High Courts07 Mar 2012
Kushal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0138
Arms Act, 1959 — Section 25, 29Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Penal Code, 1860 (IPC) — Section 304, 34
High Courts07 Mar 2012Allowed
Shiv Kumar Negi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0137
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379, 411, 467
High Courts07 Mar 2012Allowed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366
High Courts07 Mar 2012Allowed
Sodhi Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 342, 354, 376, 452, 506
High Courts07 Mar 2012Allowed
Surjeet Singh Vs State of Himachal Pradesh and Smt. Rekha Rani
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 125, 320, 482Penal Code, 1860 (IPC) — Section 109, 323, 34, 406, 498A
High Courts07 Mar 2012Allowed
State of Himachal Pradesh Vs Nand Kishore, Rajender Kumar @ Raju, Mohit Maria and Rajemder Kumar @ Pappu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Shashi Kumar @ Shashi Pal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 376
High Courts07 Mar 2012
Smt. Shankuntla Devi Vs Baba Balak Nath Temple Trust and Principal, Baba Balak Nath Sanskrit College
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0100
High Courts07 Mar 2012
Sh. Naveen Puri Vs Sh. Darshan Singh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0053
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Dharminder Singh @ Dhanu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0509
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161
High Courts06 Mar 2012
Sh. Amar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0452
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Khudu Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0430
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts06 Mar 2012Allowed
Noop Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Ajay Kumar, Naveen Kumar, Anil Kumar and Satinder Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0427
Criminal Procedure Code, 1973 (CrPC) — Section 105, 107
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Suresh Kumar Avasthi and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0400
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 409, 411, 468, 471
High Courts06 Mar 2012Dismissed
State of Himachal Pradesh Vs Mohd. Ali
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0399
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 363, 366, 376(2), 506