High Courts09 Mar 2012
Smt. Fool Dassi Vs Sh. Shyam Nar Negi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0134
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 9
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 62 of 85
High Courts09 Mar 2012
Ravinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0130
High Courts09 Mar 2012
Smt. Kamla Devi Vs Union of India, The State of H.P. and Smt. Kusum Lata
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0126
High Courts09 Mar 2012
Smt. Shoba Diwan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0125
High Courts09 Mar 2012Allowed
Shri Rajinder Bodh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0098
High Courts09 Mar 2012
Sh. Palas Ram Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0095
High Courts09 Mar 2012
Anand Wardhan Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0091
High Courts09 Mar 2012
Sh. Shyam Lal Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0076
High Courts09 Mar 2012
Sant Ram and Jagdish Chand and The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0075
High Courts09 Mar 2012
Sh. Vijay Kumar and Sh. Rattan Chand Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0074
High Courts09 Mar 2012
Shri J. K. Mohindru Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0071
High Courts09 Mar 2012Dismissed
Sant Ram Badhan Vs The Senior Deputy Accountant General (A and E) H.P., Shimla and The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0067
High Courts09 Mar 2012
Dr. Pushpa Bali Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0049
High Courts09 Mar 2012Dismissed
Sunita Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0046
High Courts09 Mar 2012
Sh. Prahlad Ram Vs State of HP and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0041
High Courts09 Mar 2012Allowed
Smt. Pratiksha Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · AIR 2012 HP 92 : (2013) 2 ShimLC 1181
Constitution of India, 1950 — Article 15(4), 16(4)
High Courts07 Mar 2012
Tilak Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0523
High Courts07 Mar 2012
State of H.P. Vs Karnail Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0494
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 2
High Courts07 Mar 2012
Vinod Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0462
High Courts07 Mar 2012
Man Dass Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0460