High Courts09 Mar 2012Allowed
M/s. Himachal Wire Industries Pvt. Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0441
Contract Act, 1872 — Section 8
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 61 of 85
High Courts09 Mar 2012Dismissed
Shri Nain Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0439
Constitution of India, 1950 — Article 226
High Courts09 Mar 2012Dismissed
Jaswinder Rai Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0426
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 306, 34
High Courts09 Mar 2012
Parmod Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0424
Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts09 Mar 2012
Babali Kumar Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0394
High Courts09 Mar 2012
M/S Gorsi Construction Private Limited Vs The Union of India, The Border Roads Organisation and The Chief Engineer Project Deepak, Minto Court Shimla
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0360
High Courts09 Mar 2012Allowed
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0314
High Courts09 Mar 2012
Prem Dutt Vs Krishan Dutt
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0287
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 9, 151
High Courts09 Mar 2012
Shri Kailash Chand Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0280
High Courts09 Mar 2012
Dharam Vir Gupta Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0277
High Courts09 Mar 2012
Sanatan Dharam Sabha, Shimla Anaj Mandi, Shimla-1 and Managing Committee, S. Senior Secondary School Vs Mrs. Krishan Nijhawan and Others Mrs. Krishna Nijhawan and Sanjay Sood Vs Secretary (Education) to the Govt. of H.P., Shimla-2 and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0254
High Courts09 Mar 2012Allowed
Rajender Kumar alias Raju Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0251
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts09 Mar 2012
Prem Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0238
High Courts09 Mar 2012
Naveen Lata Vs Principal Secretary (Elementary) Education, Government of Himachal Pradesh, Shimla, Director of Education, Government of Himachal Pradesh, Shimla, Deputy Director (Elementary) Education, District Shimla and Principal, Government Senior Secondary School Nandpur, P.O. Nandpur, Tehsil Jubbal, District Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0232
High Courts09 Mar 2012Dismissed
Anup Singh, Ajay Kumar and Gopal Singh Vs Rakesh Kumar, Pawan Kumar, Smt. Reena Devi and Smt. Mansa Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0225
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, 152
High Courts09 Mar 2012Dismissed
Shri Bansi Lal Vs Prem Chand, Smt. Shiv Dei, Smt. Juin Devi and Shri Bhajan Dass
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0223
High Courts09 Mar 2012
Kuldeep Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0178
High Courts09 Mar 2012
Raj Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0160
High Courts09 Mar 2012
Raj Kumar Sharma and Smt. Kaushalya Devi Vs Sh. Akshay Chauhan and Shri Ram Parsad Sh. Akshay Chauhan Vs Sh. Raj Kumar Sharma, Smt. Kaushalya Devi, The Divisional Manager, Oriental Insurance Company, Mythe Estate, Kaithu, Shimla-3 and Sh. Ram Prasad (driver)
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0157
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts09 Mar 2012
National Insurance Company Limited Vs Mrs. Sara Bano, Ms. Tahira Akhtar, through Gulam Rasool Bhat, Ram Asra and Vijay Pal Mrs. Sara Bano and Miss. Tahira Akhtar Vs Ram Asra and Vijay Pal and National Insurance Company Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0151
Motor Vehicles Act, 1988 — Section 170