High Courts13 Mar 2012
Vikrant Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0237
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 59 of 85
High Courts13 Mar 2012
Sh. Khatri Ram Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0234
High Courts13 Mar 2012
Smt. Manjeet Kaur, Shri Ujagar Singh, Smt. Harbans Kaur and Shri Om Parkash Vs Shri Gita Ram, Shri Gajjan Singh through their general power of attorney Shri Gita Ram and Shri Chanan Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0220
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts13 Mar 2012
Ravinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0217
High Courts13 Mar 2012
Vidya Bhushan and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0212
High Courts13 Mar 2012
Chand Mohan and Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0211
High Courts13 Mar 2012
Shyam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0194
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 33
High Courts13 Mar 2012
Shri Amar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0187
High Courts13 Mar 2012
Shri Khub Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0182
High Courts13 Mar 2012
Rajinder Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0132
High Courts13 Mar 2012Dismissed
Anu Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0131
High Courts13 Mar 2012Allowed
Balbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0110
High Courts13 Mar 2012
Shri Ram Kumar Thakur Vs Municipal Corporation Shimla
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0107
High Courts13 Mar 2012Allowed
Vidya Prakash Garg, Amar Nath, Daljit Chand Puri and Kanwar Brij Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0062
High Courts13 Mar 2012Allowed
Harsh Bir Singh Vs State of Himachal Pradesh and Parminder Kaur alias Ruhi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 12, 13Penal Code, 1860 (IPC) — Section 109, 323, 34, 406, 415
High Courts13 Mar 2012Allowed
Bharat Sanchar Nigam Limited Vs Sh. Prem Chand Premi and Smt. Shashi Prabha Bindra
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0025
High Courts12 Mar 2012
Mulakh Raj Vs State of HP
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0548
High Courts12 Mar 2012
Sh. Tek Chand Vs The HPSEB Limited and The Executive Engineer HPPWD Ltd.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0547
High Courts12 Mar 2012
Tulsi Ram, Parwati Sharma and Vidya Dhar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0546
High Courts12 Mar 2012
Manoj Kumar through his next friend Gurcharan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0528
Criminal Procedure Code, 1973 (CrPC) — Section 482