High Courts14 Mar 2012
Karam Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0012
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 58 of 85
High Courts14 Mar 2012Allowed
Sh. Dharam Singh Vs The Sub Divisional Officer(C), Exercising the powers of Collector, Sub Division, Barsar, District Hamirpur, H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0009
Himachal Pradesh Panchayati Raj Act, 1994 — Section 12, 12(i)
High Courts14 Mar 2012
Shamsher Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0006
Penal Code, 1860 (IPC) — Section 307
High Courts13 Mar 2012
Purshotam Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0550
High Courts13 Mar 2012Dismissed
Ms. Pooja Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0533
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120(B), 419, 420, 467
High Courts13 Mar 2012Dismissed
Siri Ram Dyal Vs Shri Ranjeet and Ors
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0517
Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Satya Pal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0503
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Smt. Naro
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0493
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Ram Raj
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0491
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts13 Mar 2012
R.C. Gupta, General Manager, H.P. Tourism Development Corporation Limited, Ritz Annexe, Shimla-171001 and Others Vs Union of India and Managing Director, H.P. Tourism Development Corporation Limited
High Court Of Himachal Pradesh · (2012) 134 FLR 675
High Courts13 Mar 2012
State of Himachal Pradesh Vs Som Dutt
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0443
High Courts13 Mar 2012
Smt. Karuna Shandil Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0419
High Courts13 Mar 2012Dismissed
Jai Parkash Bhatia and Others Vs Dr. Satish Malhotra
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0414
Criminal Procedure Code, 1973 (CrPC) — Section 210, 245Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 34
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Charanjeet Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0403
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 411, 467, 468, 471
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Basant Ram and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0401
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts13 Mar 2012Dismissed
Madan Swaroop Vs Nand Lal Through Power Attorney Shri Prem Sagar and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0270
Evidence Act, 1872 — Section 65
High Courts13 Mar 2012Dismissed
State of Himachal Pradesh Vs Bhajan Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0269
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts13 Mar 2012Allowed
Smt. Kokla Devi Verma Vs Sh. Uttam Singh Verma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18, 25
High Courts13 Mar 2012Allowed
Kewal Krishan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0250
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 420, 467, 471
High Courts13 Mar 2012
Saroj Kumari Vs The Director of Primary Education, to the Government of Himachal Pradesh at Shimla and The District Primary Education Officer, Solan, District Solan, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0242