High Courts16 Mar 2012Dismissed

Pradeep Kumar Tuli Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 2 ShimLC 849

Criminal Procedure Code, 1973 (CrPC) — Section 162Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 118Penal Code, 1860 (IPC) — Section 420, 465, 467, 468, 471
High Courts16 Mar 2012

Jeewan Kumar Vs Raman Kumar

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0286

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 226, 227