High Courts19 Mar 2012Dismissed
Sunil Kumar Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0228
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 55 of 85
High Courts19 Mar 2012
Smt. Suman Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0215
High Courts19 Mar 2012
Shri Ganga Ram Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0204
High Courts19 Mar 2012
Sh. Anil Dogra Vs State of H.P
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0203
High Courts19 Mar 2012
Smt. Geeeta Devi and Others Vs M/s. Gammon India Ltd., Site Office at Averi, P.O. Nogli, Tehsil Nirmand, District Kullu, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0190
Workmens Compensation Act, 1923 — Section 4A
High Courts19 Mar 2012
Om Prakash and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0108
High Courts19 Mar 2012
Smt. Dei Devi, Mr. Anil Kumar, Mr.Parveen Kumar, minor through his mother and natural guardian, Smt. Dei Devi, petitioner No. 1, and Kumari Bandna Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0105
High Courts19 Mar 2012
Uma Rani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0101
High Courts19 Mar 2012Allowed
Smt. Kashmiri Devi and Karam Chand Vs Sher Singh and New India Assurance Company
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0052
High Courts19 Mar 2012Dismissed
Ramesh Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0020
High Courts17 Mar 2012
Sh. Abhiya Ram Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0539
High Courts17 Mar 2012Dismissed
Abdul Sittar alias Gattu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0532
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts17 Mar 2012
Jiwan Sikngh and Shamsher Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0289
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts17 Mar 2012
Shri Puran Chand and Smt. Poonam Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0281
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts17 Mar 2012Dismissed
Shri Bir Singh Vs Shri Revati Ram, Shri Diwan Chand, Shri Bhagat Ram and Shri Sher Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0155
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts17 Mar 2012
Sh. Som Dutt Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0109
High Courts17 Mar 2012
Jitender Kumar and Others Vs Himachal Road Transport Corporation and The Divisional Manager, H.R.T.C.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0106
High Courts17 Mar 2012
Sh. Rajiv Puri Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0058
High Courts16 Mar 2012
Shri Rajinder Sood Vs Himachal Pradesh Agro-Industries Corporation Limited, Nigam Vihar Complex, Shimla (HP) and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0538
High Courts16 Mar 2012Dismissed
Sh. Jasbir Singh, Sh. Veer Singh and Sh. Pritam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 2955
Companies Act, 1956 — Section 630, 630(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 468, 468(2), 472, 473Penal Code, 1860 (IPC) — Section 34, 447, 448