High Courts20 Mar 2012Dismissed
Union of India Vs Gupat Ram and Collector Land Acquisition, Ani, District Kullu, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0218
Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 54 of 85
High Courts20 Mar 2012
Ganga Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0210
High Courts20 Mar 2012
Shri Pradeep Sharma Vs Kumari Anupam, Sh. Govind Ram and The National Insurance Co. Ltd. The National Insurance Co. Ltd. Vs Kumari Anupam, Shri Pradeep Sharma and Sh. Govind Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0192
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(c), 2(21)
High Courts20 Mar 2012
Hukam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 Crimes 551
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 157Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 29, 42(2)
High Courts20 Mar 2012Dismissed
Smt. Vijay Luxmi Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0176
High Courts20 Mar 2012
Nisha Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0073
High Courts20 Mar 2012Dismissed
Smt. Dinesh Kumari Sharma Vs Shri Umesh Sharma and Shri Ram Nath Sidhu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0054
Civil Procedure Code, 1908 (CPC) — Section 125
High Courts20 Mar 2012
Sh. Hem Chand and Smt. Pawana Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0017
High Courts19 Mar 2012
Arvind Paul Vs State of H.P. and University Grant Commission
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0552
High Courts19 Mar 2012Dismissed
Kailash Devi Vs State of Himachal Pradesh and Kishori Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0520
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 482
High Courts19 Mar 2012Dismissed
State of Himachal Pradesh Vs Parmjit Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0489
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 181, 184, 187, 192, 196Penal Code, 1860 (IPC) — Section 201, 279, 304A
High Courts19 Mar 2012
Roshan Lal Garg Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0440
High Courts19 Mar 2012Dismissed
Mohinder Pal alias Bitoo Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0415
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts19 Mar 2012Dismissed
Angrej Singh @ Kaka Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 3335
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 428Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 34
High Courts19 Mar 2012
Prem Verma Vs Harvinder Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0282
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts19 Mar 2012
Shri Mohar Singh Vs Nanak Chand and State Bank of India Branch Katrain
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0257
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts19 Mar 2012Dismissed
Pankaj Verma Vs M/s Mahindra and Mahindra Finance Services Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0249
High Courts19 Mar 2012
Hoshiar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0236
High Courts19 Mar 2012
Jawahar Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0231
High Courts19 Mar 2012
Rajneesh Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0229