High Courts22 Mar 2012
Amar Chand Vs Himachal Pradesh State Forest Corporation Ltd.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0016
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 52 of 85
High Courts21 Mar 2012Dismissed
Shri Kuldeep Thakur Vs M/s Mohar Mahesh Construction Pvt. Ltd.
High Court Of Himachal Pradesh · (2012) 2 ShimLC 854 : (2012) 2 ShimLC 1117
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts21 Mar 2012Allowed
M/S Oriental Insurance Company Vs Smt. Shanti Devi, Shri Attar Chand and Smt. Krishna Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0409
Constitution of India, 1950 — Article 142
High Courts21 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldeep Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0312
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 279, 304A
High Courts21 Mar 2012
Himachal Pradesh State Civil Supplies Corporation Vs The United India Insurance Company Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0311
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts21 Mar 2012Allowed
Prem Raj Chauhan Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0310
High Courts21 Mar 2012
Ranjit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0309
High Courts21 Mar 2012
Bathal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0308
High Courts21 Mar 2012
Isher Dass Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0307
High Courts21 Mar 2012
Kikro Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0306
High Courts21 Mar 2012
Sh. Deva Nand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0304
High Courts21 Mar 2012Dismissed
Kamla Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0302
High Courts21 Mar 2012
O.P. Sood Vs Himachal Pradesh Housing and Urban Development Authority and The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0301
High Courts21 Mar 2012
Smt. Meera Devi Vs Deputy Commissioner Kullu, District Kullu, HP, Divisional Commissioner, District Kullu, H.P., Child Development Project Officer Neether, Tehsil Nirmand, District Kullu, H.P. and Smt. Praveena Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0300
Constitution of India, 1950 — Article 226
High Courts21 Mar 2012
Tulsi Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0296
High Courts21 Mar 2012
Bachhi Lal Vs State of H.P
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0295
High Courts21 Mar 2012
Sh. Neek Chand and Others Vs State of H.P., The Director Higher Education to the Govt. of H.P. and The Principal Govt. Sr. Sec. School Girls, Rohroo, District Shimla H.P. Sh. Ravidner Raitka Vs State of H.P., The Director Higher Education to the Govt. of H.P., The Principal Govt. Sr. Sec. School, Kui Bachhunch, Tehsil Rohroo, District Shimla, H.P. and The Principal Govt. Sr. Sec. School Arhal, Tehsil Rohroo, District Shimla, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0294
High Courts21 Mar 2012Allowed
Sh. Rajinder Kumar Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0246
High Courts21 Mar 2012Allowed
Het Ram Vs Himachal Pradesh Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0227
High Courts21 Mar 2012Dismissed
Shri Ses Ram Vs Shri Piare Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0198