High Courts26 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldeep Singh Thakur
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0487
Penal Code, 1860 (IPC) — Section 375, 376, 420
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 50 of 85
High Courts26 Mar 2012
Court on its own motion Vs Sudershan Singh, Block Development Officer, Gagret, Distt. Una, H.P., Puja Chauhan, former Block Development Officer, Gagret, District Una, H.P. at present technical expert water shad DRD at Dharamshala, Distt. Kangra, H.P. and Parkash Chand, Superintendent, Office of the BDO, Gagret, Distt. Una, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0481
High Courts26 Mar 2012Dismissed
Suresh Kumar Vs Smt. Om Kalra
High Court Of Himachal Pradesh · (2012) 2 ShimLC 745
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 6 Rule 17
High Courts26 Mar 2012Allowed
Sh. Tej Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0152
Constitution of India, 1950 — Article 14, 21
High Courts26 Mar 2012Allowed
Shri Ujagar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 751
Industrial Disputes Act, 1947 — Section 25B
High Courts26 Mar 2012Dismissed
Rajender Singh Guleria Vs Champa Devi, Kumari Tanuja Guleria and Kumari Pravina Guleria; Respondent No. 3 through her mother and natural guardian i.e. petitioner No. 1 Smt. Champa Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts26 Mar 2012
Vivek Sharma Vs Smt. Rajni Bala Sharma
High Court Of Himachal Pradesh · (2012) 2 ShimLC 741 : (2012) 2 ShimLC 1111
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
High Courts23 Mar 2012Allowed
The Barmana ACC Land Looser and Affected Tpt. Cooperative Society and Shri Sant Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0541
High Courts23 Mar 2012
The State of H.P. Vs Miss Beena Chauhan
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0275
High Courts23 Mar 2012Allowed
Dalip Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 847
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 401, 438Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts23 Mar 2012
Shiv Ram Vs Executive Engineer, H.P. Public Works Department, Division No. 1, N.B.T. Bilaspur, H.P. The Executive Engineer, HP PWD, Division No. 1, Bilaspur, H.P. Vs Smt. Premi State of H.P. Vs Paras (deceased) through his LR''s and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0219
Land Acquisition Act, 1894 — Section 4
High Courts23 Mar 2012
Mrs. Anjana Kumarai Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0197
High Courts23 Mar 2012
Sh. Vivek Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0196
High Courts23 Mar 2012
Anjana Kapoor Vs State of Himachal Pradesh and Union of India
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0153
High Courts23 Mar 2012Dismissed
Shri Amar Chand Sehgal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2012 HP 103 : (2012) 2 ShimLC 858
Constitution of India, 1950 — Article 226
High Courts23 Mar 2012
Smt. Sangeeta Kaundal, Tilak Raj and Meena Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0090
High Courts23 Mar 2012
Chhaya Kaushal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0089
High Courts23 Mar 2012
Narinder Pal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0018
High Courts22 Mar 2012Dismissed
Smt. Sheela Devi Vs Mata Chintpurni Ji Mandir Committee
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0485
High Courts22 Mar 2012
Shri Lekh Raj Rana (Lecturer) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0484