High Courts27 Mar 2012Dismissed
Swarna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 748
Himachal Pradesh Panchayati Raj Act, 1994 — Section 122, 122(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 49 of 85
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Joginder Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0508
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 363, 366, 366A, 376
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Ranbir Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0506
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 420, 489A, 489B, 489C, 489D
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Baldev Raj and Sant Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0495
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Mar 2012Allowed
The Union of India and Officer-in-charge Records: The Dogra Regiment Faizabad(UP) 224001 Vs Kuldeep K. Verma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0445
High Courts27 Mar 2012
Rakesh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0438
High Courts27 Mar 2012Dismissed
Sh. Kulwinder Singh Vs Smt. Asha Chauhan
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0416
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts27 Mar 2012
Shri Pervez Akhtar Vs Shri T.G. Negi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0283
High Courts27 Mar 2012Dismissed
State of Himachal Pradesh Vs Kancha Tamang
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts27 Mar 2012Dismissed
Himachal Road Transport Corporation, Parivahan Bhawan, Shimla Vs Jatinder Pal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0241
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts27 Mar 2012Allowed
High Court of Himachal Pradesh Vs Narayan Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0200
High Courts27 Mar 2012Dismissed
Rajinder Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0199
High Courts27 Mar 2012Dismissed
The Bheira Agricultural Cooperative Society Vs Shiv Kumar
High Court Of Himachal Pradesh · (2012) 134 FLR 467 : (2012) LLR 653 : (2012) 2 ShimLC 706
Constitution of India, 1950 — Article 226, 311
High Courts27 Mar 2012
Smt. Hem Lata Sekhri Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0065
High Courts27 Mar 2012
Ram Lal Shaktan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0044
High Courts26 Mar 2012Dismissed
Kanku Vs Kalia Ram and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 1092
Registration Act, 1908 — Section 17(1)(b)
High Courts26 Mar 2012Dismissed
State of Himachal Pradesh Vs Jagdish Raj Prabhakar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0535
High Courts26 Mar 2012Dismissed
Shyam Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0531
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 406
High Courts26 Mar 2012
Jiwan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2013) 2 ShimLC 1110
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 34, 363
High Courts26 Mar 2012Dismissed
State of Himachal Pradesh Vs Desh Raj @ Dinesh Kumar, Duni Chand (Now deceased), Smt. Krishna Devi and Smt. Sunita Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0490
Penal Code, 1860 (IPC) — Section 201, 306, 34, 498A