High Courts30 Mar 2012
Ajay Chandel Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0253
Criminal Procedure Code, 1973 (CrPC) — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 60
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 47 of 85
High Courts30 Mar 2012Dismissed
Duglu Ram Vs Makar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0222
High Courts30 Mar 2012
Sh. Rup Lal, Sh. Hari Ram, Sh. Chandu Ram and Shri Muni Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0001
High Courts29 Mar 2012Dismissed
Sh. Ramkrishan Vs Smt. Bhupeshwari Devi, Master Prem and Miss Punu The respondents No. 2 and 3 through their mother i.e. Respondent No. 1 as their natural guardian
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0527
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 193, 340, 482
High Courts29 Mar 2012
Smt. Radhika Negi Vs Shri T.G. Negi
High Court Of Himachal Pradesh · (2012) 2 ShimLC 844
Hindu Marriage Act, 1955 — Section 11, 13, 24
High Courts29 Mar 2012Allowed
B.S. Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2012 HP 95 : (2012) 2 ShimLC 880
Constitution of India, 1950 — Article 14, 21Himachal Pradesh Panchayati Raj Act, 1994 — Section 133, 138, 145, 146, 146(1)(a)
High Courts29 Mar 2012Dismissed
Aarti Devi (Smt.) Vs Virender Katoch
High Court Of Himachal Pradesh · (2012) 2 ShimLC 861
Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Thakur Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0504
Penal Code, 1860 (IPC) — Section 302, 379
High Courts29 Mar 2012
Amar Nath Vs Sh. Yashwant Singh, Sub-Registrar, Sub Tehsil, Bharari, Tehsil Ghumarwin, Distt. Bilaspur, H.P., Sh. Ranjeet Singh, Registration Clerk, o/o Sub- Registrar, Sub Tehsil Bharari, Tehsil Ghumarwin, Distt. Bilaspur, H.P. and Sh. Mansha Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0417
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 202Penal Code, 1860 (IPC) — Section 217, 219, 420, 477
High Courts29 Mar 2012Dismissed
Smt. Guddi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0407
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Mohammad Jahir
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0405
Penal Code, 1860 (IPC) — Section 363, 366, 376(2), 506, 511
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Kuldeep @ Nadeem @ Sandeep
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0402
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 380, 454, 511
High Courts29 Mar 2012Allowed
Lalit Verma and Others Vs Smt. Hema Sharma, Smt. S. Sharma, Miss Shikha, and Shri Harsh Sharma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0272
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Ram Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0265
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Smt. Gaurja Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0261
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 452
High Courts29 Mar 2012Dismissed
Sita Ram and Others Vs General Manager, Beas Construction Board, B.B.M.B., Secretariat, Sector 19 B, Madhya Marg, Chandigarh-160017, Executive Engineer, Beas Construction Board (Power Wing), Prem Nagar, Bhiwani, Chief Engineer, Beas Construction Board, S.C.O. 62-63, Sector-17, Chandigarh-160 017 and Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court, Chandigarh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0226
High Courts29 Mar 2012Dismissed
Sunita Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0188
High Courts29 Mar 2012Dismissed
Union of India Vs Prem Singh No. 760060941/HC/GD through his sister and Special Power of Attorney Smt. Asha Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0167
Central Reserve Police Force Act, 1949 — Section 10, 11, 12, 13, 9
High Courts29 Mar 2012Dismissed
Union of India and The Officer-in-charge, Records, Bureau of Sailors Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0166
High Courts29 Mar 2012
Bansi Lal and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0048