High Courts26 Apr 2012Dismissed
Dr. Jogi Ram Gaur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0035
Constitution of India, 1950 — Article 136, 14, 166, 166(3), 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 45 of 85
High Courts26 Apr 2012Allowed
Narain Dass Naik Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) 1 ShimLC 155
Constitution of India, 1950 — Article 226
High Courts26 Apr 2012Dismissed
Shubh Timb Steel Ltd. Vs Union of India
High Court Of Himachal Pradesh · (2012) 286 ELT 495 : (2013) 20 GSTR 584
Central Excises and Salt Act, 1944 — Section 37, 37(4), 37(4)(d), 3A, 6Constitution of India, 1950 — Article 14, 19, 21
High Courts26 Apr 2012Dismissed
State of Himachal Pradesh Vs Ram Rattan and Dharam Pal
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 307
High Courts24 Apr 2012Dismissed
Amar Nath Rana Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2013) LabIC 1976 : (2013) 1 ShimLC 20
Constitution of India, 1950 — Article 14, 16
High Courts24 Apr 2012Dismissed
ICICI Lombard General Insurance company Limited Vs Sh. Hem Raj and Sh. J.D. Verma
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0034
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 277Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts20 Apr 2012Allowed
Manisha Sharma Vs Prem Chand Sharma
High Court Of Himachal Pradesh · (2012) CriLJ 3774
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts19 Apr 2012
Agriculture Produce Market Committee, Solan and Others Vs Commissioner of Income Tax
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0016
Cantonments Act, 1924 — Section 3Constitution of India, 1950 — Article 243, 243N, 243P, 243ZFGeneral Clauses Act, 1897 — Section 3(31)
High Courts19 Apr 2012Dismissed
Tula Singh Sunar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 1188
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(B), 42(2)
High Courts18 Apr 2012
ICICI Lombard General Insurance Company Limited Vs Ramesh Chand and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1532
High Courts17 Apr 2012Dismissed
Baljit @ Bagga Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 720
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(iii)(a), 20, 50, 55
High Courts17 Apr 2012
Rameshwar Kumawat Vs Navdeep Jhanwar
High Court Of Himachal Pradesh · (2012) 2 ShimLC 641
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 227Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 3, 72
High Courts16 Apr 2012
National Insurance Company Ltd. Vs Shri Ravinder Kumar and Others
High Court Of Himachal Pradesh · (2013) ACJ 1227 : (2013) 1 ShimLC 452
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts16 Apr 2012
State of H.P. and Another Vs Block Anganwadi Worker''s Union, Jhandutta and Others
High Court Of Himachal Pradesh · (2012) 3 ShimLC 1283
High Courts16 Apr 2012Dismissed
State of H.P. Vs Smt. Sukesh Sharma
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 436, 506
High Courts16 Apr 2012
United India Insurance Company Ltd., Timber House, Shimla Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2013) ACJ 1160 : (2012) 2 ShimLC 817
Motor Vehicles Act, 1988 — Section 146, 41(4)
High Courts16 Apr 2012Dismissed
State of Himachal Pradesh Vs Anil Kumar and Another
High Court Of Himachal Pradesh · (2012) 2 ShimLC 710
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 306, 34, 498(A), 498A
High Courts16 Apr 2012
Sumit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 342, 376(2), 376G, 506
High Courts16 Apr 2012
Gulab Singh Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0011
High Courts16 Apr 2012Dismissed
State of H.P. Vs Gudoo
High Court Of Himachal Pradesh · (2012) 04 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34