High Courts13 Apr 2012Dismissed
Nazir Mohammad Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 3918
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 173, 313Forest Act, 1927 — Section 41, 42
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 46 of 85
High Courts12 Apr 2012Dismissed
Commissioner of Income Tax Vs Satluj Jal Vidyut Nigam Ltd.
High Court Of Himachal Pradesh · (2012) 250 CTR 113
Income Tax Act, 1961 — Section 147, 148, 153, 153(1)(a), 191
High Courts11 Apr 2012Allowed
Ranbir Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 756 : (2012) 2 ShimLC 1198
High Courts09 Apr 2012Dismissed
Jai Shankar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 759
High Courts09 Apr 2012Allowed
Jagat Ram Vs Karmi Devi and Others
High Court Of Himachal Pradesh · AIR 2012 HP 101 : (2012) 2 ShimLC 739
High Courts09 Apr 2012Allowed
Champa Chauhan (Smt.) Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 700
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Apr 2012Allowed
Karam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 613
Central Civil Services (Conduct) Rules, 1964 — Rule 14
High Courts09 Apr 2012
Satya Parkash Vs Karam Chand
High Court Of Himachal Pradesh · (2012) 2 ShimLC 898
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)(v), 24(5)
High Courts05 Apr 2012
Ranbaxy Laboratories Ltd. Vs Commissioner of C. Ex., Chandigarh
High Court Of Himachal Pradesh · (2012) 279 ELT 194 : (2012) 35 STT 484
Central Excise Rules, 1944 — Rule 57, 57C, 57F(4A), 57H(5)CENVAT (Credit) Rules, 2004 — Rule 14, 15(1), 6(1), 9(2)
High Courts05 Apr 2012Allowed
Abhishek Dohroo Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 761
High Courts05 Apr 2012
Ranbaxy Laboratories Ltd. Vs Commissioner of Central Excise, Chandigarh
High Court Of Himachal Pradesh · (2012) 279 ELT 194 : (2012) 35 STT 484
High Courts04 Apr 2012
Satbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 3950
Criminal Procedure Code, 1973 (CrPC) — Section 161, 2(xvii), 2(xviii)Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 15
High Courts03 Apr 2012
J.P. Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 134 FLR 1027
Himachal Pradesh Co-operative Societies Act, 1968 — Section 72, 93
High Courts03 Apr 2012Dismissed
Pawan Kumar Vs The Palampur Rotary Eye Foundation, Rotary Eye Hospital, Palampur, Kangra
High Court Of Himachal Pradesh · (2012) 2 ShimLC 1130
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts03 Apr 2012Allowed
The Union of India, Ministry of Defence and Others Vs Dilwar Ram Thakur
High Court Of Himachal Pradesh · (2012) 2 ShimLC 815
Pension Regulations for Army, 1961 — Regulation 173, 173A
High Courts03 Apr 2012Dismissed
Devi Singh Jishtu Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 609
Himachal Pradesh Co-operative Societies Act, 1968 — Section 67, 68
High Courts03 Apr 2012
National Insurance Co. Ltd. Vs Reena Devi and Others
High Court Of Himachal Pradesh · (2013) ACJ 1046
Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 2(14), 2(44), 2(46)
High Courts03 Apr 2012Dismissed
Ashok Kumar Patial Vs State of H.P.
High Court Of Himachal Pradesh · (2013) 2 SCT 277
Constitution of India, 1950 — Article 309
High Courts30 Mar 2012
Raghu Ram Vs State of Himachal Pradesh, Kirpi Devi and Mast Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0529
High Courts30 Mar 2012Allowed
Jagat Singh Negi Vs Secretary, H.P. Vidhan Sabah, Shimla and Others
High Court Of Himachal Pradesh · AIR 2012 HP 93
Himachal Pradesh State Legislature Officers, Ministers And Members (Medical Facilities) Act, 1971 — Section 2(2)